High Courts13 Sept 1978Dismissed
Sheelchand Bhagwandas Jain and others Vs Babulal Bhagwandas Jain and another
Madhya Pradesh High Court · (1980) ILR (MP) 1091 : (1980) JLJ 434
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1978
303 judgments · page 6 of 16
High Courts12 Sept 1978Dismissed
Maharaj Singh Vs Sarjoo Bai
Madhya Pradesh High Court · (1978) JLJ 758
High Courts12 Sept 1978Dismissed
Ghanshyam Vs Laxmanswaroop and Others
Madhya Pradesh High Court · (1979) ACJ 476
Motor Vehicles Act, 1939 — Section 110A
High Courts12 Sept 1978Allowed
Municipal Council, Raigarh Vs Laxmandas Heeramal Sindhi
Madhya Pradesh High Court · (1980) ILR (MP) 770
Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12
High Courts12 Sept 1978
The State of Madhya Pradesh Vs Kailash Chandra Verma
Madhya Pradesh High Court · (1979) CriLJ 377 : (1980) ILR (MP) 175 : (1978) JLJ 842 : (1979) 24 MPLJ 491 : (1979) MPLJ 491
Criminal Procedure Code, 1973 (CrPC) — Section 11, 12, 13, 14, 15Penal Code, 1860 (IPC) — Section 400, 409, 420, 465
High Courts12 Sept 1978Dismissed
Upbhokta Sahakari Bhandar Ltd., Guna Vs Vinod Lal Fateh Chand Singhai and another
Madhya Pradesh High Court · (1979) MPLJ 253
Court Fees Act, 1870 — Section 12Transfer of Property Act, 1882 — Section 109
High Courts12 Sept 1978Dismissed
Upbhokta Sahakari Bhandar Ltd. Guna Vs Vinod Lal and another
Madhya Pradesh High Court · (1979) JLJ 256
Court Fees Act, 1870 — Section 12, 5, 7(xi)(cc)Transfer of Property Act, 1882 — Section 109, 37
High Courts11 Sept 1978Dismissed
Pratap Narain Bajpai Vs State of M.P. and others
Madhya Pradesh High Court · (1980) JLJ 399
Constitution of India, 1950 — Article 14, 16, 16(1), 226
High Courts11 Sept 1978Allowed
Shrichand Vs Tejinder Singh and Others
Madhya Pradesh High Court · AIR 1979 MP 76 : (1980) ILR (MP) 129 : (1979) JLJ 180 : (1979) 24 MPLJ 170
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 100, 104(2)
High Courts07 Sept 1978Dismissed
Madhya Pradesh Gram Sewak Sangh, Registered and another Vs Stats of M.P. and another
Madhya Pradesh High Court · (1979) JLJ 465
Constitution of India, 1950 — Article 166(3), 226, 282
High Courts07 Sept 1978Allowed
Sind Mahajan Exchange Ltd. Vs State of M.P.
Madhya Pradesh High Court · (1980) MPLJ 834
Constitution of India, 1950 — Article 226Madhya Pradesh Land Revenue Code, 1959 — Section 248, 248(3), 57Madhya Pradesh Municipal Corporation Act, 1956 — Section 82
High Courts07 Sept 1978Dismissed
Madhya Pradesh Gram Sewak Sangh and another Vs State of M.P. and another
Madhya Pradesh High Court · (1979) MPLJ 780
Constitution of India, 1950 — Article 166(3), 226
High Courts01 Sept 1978Allowed
Jaora Sugar Mills Ltd. Vs State of M.P. and others
Madhya Pradesh High Court · (1979) MPLJ 21
Madhya Pradesh Land Revenue Code, 1959 — Section 146
High Courts01 Sept 1978Allowed
Jaora Sugar Mills Limited Vs State of M.P. and others
Madhya Pradesh High Court · (1979) MPLJ 368
Madhya Pradesh Land Revenue Code, 1959 — Section 146
High Courts01 Sept 1978Allowed
Padamchand Vs Shrinath and Others
Madhya Pradesh High Court · (1980) JLJ 839
Negotiable Instruments Act, 1881 (NI) — Section 5
High Courts31 Aug 1978Dismissed
Narain Prasad Bhatnagar Vs State of M.P., Bhopal
Madhya Pradesh High Court · (1980) JLJ 358
Constitution of India, 1950 — Article 226Madhya Pradesh Municipalities Act, 1961 — Section 355, 86, 87(2), 89(1)States Reorganisation Act, 1956 — Section 115(7)
High Courts31 Aug 1978Allowed
Dilip Singh and Others Vs Khilan Singh
Madhya Pradesh High Court · AIR 1979 MP 117 : (1979) JLJ 160 : (1979) 24 MPLJ 189
Arbitration Act, 1940 — Section 30
High Courts31 Aug 1978Allowed
Ram Gopal Sharma Vs Madhya Pradesh State Road Transport Corporation, Bairagarh, Bhopal and Others
Madhya Pradesh High Court · (1978) MPLJ 858
Constitution of India, 1950 — Article 211, 226Road Transport Corporations Act, 1950 — Section 14, 14(3), 3, 34, 44
High Courts30 Aug 1978
Commissioner, Sales Tax Vs Kansari Udyog Sahakari Samiti
Madhya Pradesh High Court · (1979) 24 MPLJ 136 : (1979) MPLJ 136 : (1979) 43 STC 176
Sales of Goods Act, 1930 — Section 2, 4
High Courts30 Aug 1978
Sulemanji Ganibhai Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1979) 8 CTR 11 : (1980) 121 ITR 373 : (1979) 24 MPLJ 416 : (1979) MPLJ 416
Finance Act, 1968 — Section 19General Clauses Act, 1897 — Section 6Income Tax Act, 1961 — Section 139(1), 139(5), 271, 271(1)