High Courts12 Jan 1978Allowed
Fateh Narain Hajela Vs Rawal Singh and Others
Madhya Pradesh High Court · (1978) ACJ 345
Motor Vehicles Act, 1939 — Section 110D
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1978
303 judgments · page 16 of 16
High Courts10 Jan 1978Dismissed
Babulal Vs Dayabhai and Company and Others
Madhya Pradesh High Court · (1979) ACJ 88
Motor Vehicles Act, 1988 — Section 110D
High Courts03 Jan 1978Dismissed
Laxmichand Jagannath Pandey Vs Challu Raisa
Madhya Pradesh High Court · AIR 1978 MP 184 : (1981) ILR (MP) 148 : (1978) JLJ 245 : (1978) MPLJ 272
Limitation Act, 1908 — Article 182, 15