High Courts08 Dec 1976Dismissed

Holya Vs Jasoda and another

Madhya Pradesh High Court · (1977) JLJ 395

Hindu Succession Act, 1956 — Section 15, 15(1)(a), 15(1)(b), 15(1)(c)Madhya Pradesh Land Revenue Code, 1959 — Section 164
High Courts07 Dec 1976Dismissed

Ramkishan Gaurishankar Vs State of M.P. and others

Madhya Pradesh High Court · (1981) ILR (MP) 124 : (1977) JLJ 243

Constitution of India, 1950 — Article 226Madhya Pradesh General Clauses Act, 1957 — Section 16Madhya Pradesh Land Revenue Code, 1959 — Section 104, 104(2), 106, 44, 44(1)