High Courts22 Jan 1976Dismissed
Daryao Singh and Others Vs Smt. Halkibai and Others
Madhya Pradesh High Court · AIR 1976 MP 194 : (1978) ILR (MP) 267 : (1976) JLJ 583 : (1976) 21 MPLJ 487
Transfer of Property Act, 1882 — Section 41
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1976
171 judgments · page 9 of 9
High Courts21 Jan 1976Dismissed
Panjumal Daulatram (Firm) Vs Sakhi Gopal Thakurdin Agrawal
Madhya Pradesh High Court · (1980) ILR (MP) 672 : (1979) JLJ 230 : (1977) MPLJ 762
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(e), 12(1)(f), 12(6)
High Courts20 Jan 1976Dismissed
Daulal Goverdhan Sahu Vs Indian Mill Stores, Raipur
Madhya Pradesh High Court · (1978) ILR (MP) 373 : (1977) JLJ 472
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(f)Partnership Act, 1932 — Section 63(2), 69(2), 69(3)
High Courts20 Jan 1976Allowed
Dagu Satrughan and others Vs Sukhiram Ratiram Sao and others
Madhya Pradesh High Court · (1977) JLJ 104
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts19 Jan 1976Allowed
Malwa Vanaspati Mazdoor Union, Indore Vs President, Industrial Court, Indore and Another
Madhya Pradesh High Court · (1976) JLJ 299
Madhya Pradesh Industrial Relations Act, 1960 — Section 16(b)(vi)
High Courts17 Jan 1976
The State of Madhya Pradesh Vs Hari Mohan and Others
Madhya Pradesh High Court · (1976) CriLJ 930 : (1978) ILR (MP) 490 : (1976) JLJ 263 : (1976) 21 MPLJ 281
Penal Code, 1860 (IPC) — Section 34, 409
High Courts17 Jan 1976Allowed
Malwa Vanaspati Mazdoor Union, Indore Vs President, Industrial Court, Indore and another
Madhya Pradesh High Court · (1976) 01 MP CK 0004
Madhya Pradesh Industrial Relations Act, 1960 — Section 16(b)(vi)
High Courts16 Jan 1976Allowed
State of Madhya Pradesh Vs Nandlal Pooranlal and others
Madhya Pradesh High Court · (1980) JLJ 60 : (1977) JLJ 345
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts15 Jan 1976Dismissed
Narayan Ratan Vs Indian Mill Stores
Madhya Pradesh High Court · (1978) ILR (MP) 280 : (1977) JLJ 434
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(1)(b), 12(1)(f)
High Courts08 Jan 1976
Bhagwandas Shobhalal Jain Vs The Commissioner of Sales Tax
Madhya Pradesh High Court · (1980) ILR (MP) 278 : (1978) 23 MPLJ 334 : (1978) MPLJ 334 : (1978) 41 STC 387
Madhya Pradesh General Sales Tax Act, 1958 — Section 44
High Courts07 Jan 1976
Commissioner of Sales Tax Vs Bombay Textile Stores
Madhya Pradesh High Court · (1980) ILR (MP) 188 : (1978) 23 MPLJ 291 : (1978) MPLJ 291 : (1978) 41 STC 484
Central Sales Tax Act, 1956 — Section 13, 8, 9