High Courts21 Apr 1976
Nagjiram Vs Mangilal and Others
Madhya Pradesh High Court · AIR 1977 MP 8 : (1976) JLJ 478 : (1976) 21 MPLJ 759
Madhya Pradesh Land Revenue Code, 1959 — Section 178(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1976
171 judgments · page 7 of 9
High Courts19 Apr 1976Dismissed
Ranjit Kaur Vs Santokb Singh and Another
Madhya Pradesh High Court · (1976) 04 MP CK 0017
Workmens Compensation Act, 1923 — Section 21(1), 21(2), 8, 8(5) , 8(6)
High Courts14 Apr 1976Allowed
Bhagwatiprasad Chhotelal Shrivastava Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1981) ILR (MP) 216 : (1978) JLJ 237 : (1978) MPLJ 207
High Courts14 Apr 1976Allowed
Abdul Hamid Vs Hakeem Ahmad Ullah Khan
Madhya Pradesh High Court · (1977) JLJ 449
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(a), 12(1)(f), 12(1)(h)
High Courts07 Apr 1976Dismissed
Gaurishankar Bhagwandasji Dubey Vs M.P. Housing Board, Bhopal and others
Madhya Pradesh High Court · (1976) JLJ 672
Arbitration Act, 1940 — Section 2(a), 34
High Courts02 Apr 1976Dismissed
Ruby General Insurance Co. Ltd. Vs Kesharbai and Others
Madhya Pradesh High Court · (1976) ACJ 485
High Courts02 Apr 1976
Ghanshyamdas Applicant Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (1977) ACJ 182 : (1977) CriLJ 1373 : (1973) ILR (MP) 428 : (1977) 22 MPLJ 165
Penal Code, 1860 (IPC) — Section 304A
High Courts02 Apr 1976
Ghanshyamdas Vs State of M.P.
Madhya Pradesh High Court · (1977) JLJ 223
Penal Code, 1860 (IPC) — Section 304A
High Courts01 Apr 1976Dismissed
Rajendra Prasad Ambikaprasad Tiwari and another Vs Jagdish Prasad Pyarelal Agarwal
Madhya Pradesh High Court · (1976) 04 MP CK 0007
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 13(6)
High Courts30 Mar 1976Allowed
Narsing Vs V. Chief Engineer M.P.E.B. and Others
Madhya Pradesh High Court · (1976) ACJ 273
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Mar 1976Allowed
Sundarbai Vs General Manager, Ordnance Factory, Jabalpur
Madhya Pradesh High Court · (1987) 166 ITR 475
Workmens Compensation Act, 1923 — Section 3
High Courts29 Mar 1976
Sunder Bai Vs General Manager, Ordnance Factory
Madhya Pradesh High Court · (1976) ACJ 346 : (1980) ILR (MP) 1033 : (1976) JLJ 370
Workmens Compensation Act, 1923 — Section 3, 3(1), 3(2), 3(2A), 3(3)
High Courts27 Mar 1976Dismissed
Pancham Singh and others Vs Dhaniram and others
Madhya Pradesh High Court · (1980) ILR (MP) 926 : (1977) JLJ 82
Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 4Transfer of Property Act, 1882 — Section 2(c), 3
High Courts27 Mar 1976Dismissed
Son Singh Vs Board of Revenue of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1976 MP 186 : (1979) ILR (MP) 865 : (1976) JLJ 603 : (1976) 21 MPLJ 436
Constitution of India, 1950 — Article 226
High Courts25 Mar 1976
Parmanand Jain Vs Firm Babulal Rajendra Kumar Jain and Another
Madhya Pradesh High Court · AIR 1976 MP 187 : (2005) ILR (MP) 480 : (1980) ILR (MP) 743 : (1976) JLJ 412 : (1976) 21 MPLJ 366
Stamp Act, 1899 — Section 35, 44
High Courts10 Mar 1976
Dr. (Smt.) F. Chaudhury Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1977) ILR (MP) 372
Constitution of India, 1950 — Article 254, 309Government of India Act, 1935 — Section 241(2)(a)Penal Code, 1860 (IPC) — Section 409
High Courts10 Mar 1976Allowed
Jagannath Vs Gurbachan Singh
Madhya Pradesh High Court · (1977) JLJ 140
Civil Procedure Code, 1908 (CPC) — Section 60, 60(1)(h)Payment of Bonus Act, 1965 — Section 2, 2(21)
High Courts02 Mar 1976
Ramswarup Gupta Vs Madhya Pradesh State Co-operative Marketing Federation Ltd. and Others
Madhya Pradesh High Court · AIR 1976 MP 152 : (1977) 1 LLJ 271 : (1976) 21 MPLJ 376
Constitution of India, 1950 — Article 12, 226
High Courts27 Feb 1976Allowed
Brij Behari Gupta Vs L.L. Khare and Another
Madhya Pradesh High Court · AIR 1976 MP 156 : (1980) ILR (MP) 551 : (1976) JLJ 401 : (1976) 21 MPLJ 302
Constitution of India, 1950 — Article 226, 227
High Courts26 Feb 1976
Ramgopal Kanhaiyalal Vs Chetu Batte
Madhya Pradesh High Court · AIR 1976 MP 160 : (1976) JLJ 278 : (1976) 21 MPLJ 325
Civil Procedure Code, 1908 (CPC) — Section 9Madhya Pradesh Land Revenue Code, 1959 — Section 250, 257