COURT ARCHIVE

Madhya Pradesh High Court judgments, 1976

171 judgments · page 5 of 9

High Courts18 Aug 1976Allowed

P.K. Chowdhury and others Vs Union of India and others

Madhya Pradesh High Court · (1981) ILR (MP) 822 : (1976) JLJ 855

Constitution of India, 1950 — Article 136, 226, 311, 311(1), 311(2)Income Tax Act, 1961 — Section 127

High Courts18 Aug 1976Dismissed

Council of The Institute of Chartered Accountants Of India Vs C.H. Padliya and another

Madhya Pradesh High Court · (1976) 08 MP CK 0007

Chartered Accountants Act, 1949 — Section 21, 21(1), 21(5), 22, 30

High Courts12 Aug 1976Dismissed

Chandroji Rao Angria (Sardar) Vs State of M.P.

Madhya Pradesh High Court · (1977) JLJ 767

Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226, 227

High Courts12 Aug 1976Allowed

Sakina Br and others Vs Shambhoo Bai and another

Madhya Pradesh High Court · (1977) ILR (MP) 332 : (1977) JLJ 98

Madhya Pradesh General Clauses Act, 1957 — Section 7Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)(a), 12(3), 13

High Courts06 Aug 1976Allowed

Bhagirath Singh Chhote Singh and others Vs Ramnath Roshan and others

Madhya Pradesh High Court · (1977) MPLJ 50

Civil Procedure Code, 1908 (CPC) — Section 115

High Courts06 Aug 1976Dismissed

Ramchandra Nathuram and others Vs Shrikishandas and others

Madhya Pradesh High Court · (1977) ILR (MP) 925 : (1977) JLJ 682

Civil Procedure Code, 1908 (CPC) — Section 115

High Courts06 Aug 1976Allowed

Bhagirath Singh and others Vs Ramnath and others

Madhya Pradesh High Court · (1979) JLJ 141

Civil Procedure Code, 1908 (CPC) — Section 115

High Courts05 Aug 1976Dismissed

Narayan Vyankatrao Vs Nagubai Balaji and others

Madhya Pradesh High Court · (1978) ILR (MP) 178

Madhya Pradesh Land Revenue Code, 1959 — Section 164, 165, 165(1), 165(2), 168Specific Relief Act, 1963 — Section 6

High Courts05 Aug 1976Dismissed

Moolchand Mathuralal Vs Pooranmal kesharilal Saraf and Another

Madhya Pradesh High Court · (1978) JLJ 342 : (1978) MPLJ 514 : (1978) MPLJ 505

Civil Procedure Code, 1908 (CPC) — Section 152, 47

High Courts02 Aug 1976Dismissed

Prem Sahu Vs State of M.P.

Madhya Pradesh High Court · (1977) ILR (MP) 712 : (1977) JLJ 444

Criminal Procedure Code, 1973 (CrPC) — Section 342Essential Commodities Act, 1955 — Section 12A, 12A(2), 3, 7Penal Code, 1860 (IPC) — Section 448

High Courts01 Aug 1976Allowed

Budhulal Vs Chhotelal and Others

Madhya Pradesh High Court · (1976) JLJ 797

Civil Procedure Code, 1908 (CPC) — Section 148, 149, 151, 2(2)General Clauses Act, 1897 — Section 10Limitation Act, 1963 — Section 4

High Courts30 Jul 1976

Sanghi Beverages Pvt. Ltd. Vs Union of India (UOI) and Others

Madhya Pradesh High Court · (1979) 4 ELT 495

Central Excises and Salt Act, 1944 — Section 4Constitution of India, 1950 — Article 226, 227

High Courts29 Jul 1976Allowed

Krishi Upaj Mandi Samiti, Guna Vs Property Tax Officer, Guna and another

Madhya Pradesh High Court · (1976) 07 MP CK 0012

Constitution of India, 1950 — Article 226, 277, 278, 372Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 7(3)Madhya Pradesh Nagariya Sthawar Sampatti Kar Adhiniyam, 1964 — Section 2, 2(e), 6, 6(a)(iii)

High Courts29 Jul 1976Allowed

A.D. Tannirwar Vs State of M.P. and another

Madhya Pradesh High Court · (1981) ILR (MP) 730

Constitution of India, 1950 — Article 226, 309, 311, 311(2)

High Courts26 Jul 1976Allowed

Krishi Upaj Mandi Samiti, Guna Vs Property Tax Officer, Guna and another

Madhya Pradesh High Court · (1977) JLJ 600

Constitution of India, 1950 — Article 226, 278, 372

High Courts23 Jul 1976Dismissed

Kusum Kumari and another Vs Kusum Kumari and another

Madhya Pradesh High Court · (1977) JLJ 19

Hindu Marriage Act, 1955 — Section 11, 12, 16, 20, 21

High Courts23 Jul 1976Dismissed

Anant Laxman Purohit Vs The Indore Parasper Sahakari Bank Ltd. and Others

Madhya Pradesh High Court · AIR 1977 MP 217 : (1977) JLJ 833 : (1977) 22 MPLJ 831

Madhya Pradesh Land Revenue Code, 1959 — Section 7

High Courts23 Jul 1976Dismissed

Maharani Kusum Kumar i and Another Vs Smt. Kusum Kumar i Jadega and Another

Madhya Pradesh High Court · AIR 1977 MP 90

Hindu Marriage Act, 1955 — Section 11, 5

High Courts21 Jul 1976Dismissed

Mukutdhari Sharma Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (1981) ILR (MP) 665 : (1978) MPLJ 59

Constitution of India, 1950 — Article 226

High Courts20 Jul 1976Allowed

Municipal Council, Neemuch Vs Udairam Richpal Verma and another

Madhya Pradesh High Court · (1976) 07 MP CK 0010

Constitution of India, 1950 — Article 226Madhya Pradesh Municipalities Act, 1961 — Section 157, 164, 164(1), 164(3), 165