High Courts30 Sept 1976Dismissed
Dashrath Vs State of M.P.
Madhya Pradesh High Court · (1978) JLJ 261
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 209, 309, 437Penal Code, 1860 (IPC) — Section 363, 394, 397
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1976
171 judgments · page 3 of 9
High Courts30 Sept 1976Dismissed
Sardar Jogindra Singh Vs Government of Madhya Pradesh and others
Madhya Pradesh High Court · (1976) 09 MP CK 0024
Constitution of India, 1950 — Article 166(3), 226, 265Transfer of Property Act, 1882 — Section 106
High Courts30 Sept 1976Allowed
Ramesh Chandra Rai Shrivastava Vs State of M.P. and others
Madhya Pradesh High Court · (1980) ILR (MP) 1016 : (1977) MPLJ 46
Constitution of India, 1950 — Article 226
High Courts30 Sept 1976Dismissed
Daluram Tarachand Vs The State Transport Appellate Tribunal, Gwalior and Another
Madhya Pradesh High Court · AIR 1977 MP 87
Motor Vehicles Act, 1939 — Section 47, 47(1), 47(2)
High Courts30 Sept 1976Allowed
Ramesh Chandra Vs State of M.P. and others
Madhya Pradesh High Court · (1979) JLJ 584
Constitution of India, 1950 — Article 226
High Courts30 Sept 1976Dismissed
Dewabai and others Vs Bhamarlal Dongar Singh and others
Madhya Pradesh High Court · (1977) JLJ 248
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)(a), 13, 13(1), 13(2)
High Courts30 Sept 1976Dismissed
Suresh Kumar Mishra Vs State of M.P. and others
Madhya Pradesh High Court · (1978) JLJ 78
Madhya Pradesh General Sales Tax Act, 1958 — Section 33(4)(a)
High Courts29 Sept 1976Allowed
Bank of India Vs Binod Steel Ltd. and Another
Madhya Pradesh High Court · AIR 1977 MP 188 : (1977) JLJ 839 : (1977) 22 MPLJ 797 : (1977) MPLJ 797
Contract Act, 1872 — Section 176Transfer of Property Act, 1882 — Section 58
High Courts28 Sept 1976Allowed
Anusayabai Dubey Vs Jagdishprasad Hajarilal and others
Madhya Pradesh High Court · (1977) JLJ 214
Civil Procedure Code, 1908 (CPC) — Section 2(12)Hindu Succession Act, 1956 — Section 10, 10, 11, 11, 12, 12
High Courts28 Sept 1976Dismissed
Suresh Kumar Mishra Vs State of M.P. and others
Madhya Pradesh High Court · (1976) 09 MP CK 0020
Constitution of India, 1950 — Article 226
High Courts28 Sept 1976
Premchand Jain Vs Regional Transport Authority, Gwalior and others
Madhya Pradesh High Court · (1976) JLJ 885
Motor Vehicles Act, 1988 — Section 68F(1C)
High Courts28 Sept 1976
Jagatguru Shankeracharya Jyotishpeeth Shri Swami Shantanand Saraswati Adhishwar Vs Swami Swarupanand Saraswati and Others
Madhya Pradesh High Court · (1978) JLJ 666 : (1978) MPLJ 467 : (1978) MPLJ 455
Civil Procedure Code, 1908 (CPC) — Section 2(ii), 22, 23, 92
High Courts24 Sept 1976Dismissed
Ramkishan Agarwal and Another Vs The Collector, Jabalpur and Others
Madhya Pradesh High Court · AIR 1977 MP 21 : (1982) ILR (MP) 120 : (1976) JLJ 842 : (1976) 21 MPLJ 742
Constitution of India, 1950 — Article 226, 301, 31, 31(1), 46
High Courts24 Sept 1976
Rama Rao and Others Vs Shantibai and Others
Madhya Pradesh High Court · AIR 1977 MP 222 : (1978) ILR (MP) 509 : (1977) JLJ 147 : (1978) MPLJ 20 : (1977) 22 MPLJ 364
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3
High Courts22 Sept 1976Dismissed
State of Madhya Pradesh Vs Continental Construction (P) Ltd., New Delhi
Madhya Pradesh High Court · (1981) ILR (MP) 242 : (1978) MPLJ 474 : (1978) MPLJ 467
Arbitration Act, 1940 — Section 20, 37, 37(1)Constitution of India, 1950 — Article 299
High Courts18 Sept 1976Dismissed
Manorama Bahadur and Others Vs A.C.M. Swami
Madhya Pradesh High Court · (1978) JLJ 416 : (1978) MPLJ 265 : (1978) MPLJ 260
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(e), 2(e)
High Courts18 Sept 1976Allowed
Idol Shriji Lakherapura, Bhopal Vs Gappulal and another
Madhya Pradesh High Court · (1978) JLJ 208
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 21, 22Madhya Pradesh Public Trust Act, 1951 — Section 32, 32(1)
High Courts18 Sept 1976Allowed
Idol Shriji, Lakherapura, Bhopal Vs Gappulal and another
Madhya Pradesh High Court · (1977) JLJ 87
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 21Madhya Pradesh Public Trust Act, 1951 — Section 31, 32(1)
High Courts16 Sept 1976Dismissed
Sindhi Sahiti Multipurpose Transport Co-operative Society Ltd. Bhopal Vs State of M.P. and Others
Madhya Pradesh High Court · (1976) JLJ 851
Constitution of India, 1950 — Article 14, 226, 227, 31A, 31BRoad Transport Corporations Act, 1950 — Section 3
High Courts16 Sept 1976Dismissed
Sindhi Sahiti Multipurpose Transport Co-operative Society Ltd., Bhopal Vs State of M.P. and others
Madhya Pradesh High Court · (1976) JLJ 851
Constitution of India, 1950 — Article 14, 226, 227, 31A, 31BRoad Transport Corporations Act, 1950 — Section 3