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COURT ARCHIVE

Madhya Pradesh High Court judgments, 1976

171 judgments · page 4 of 9

High Courts14 Sept 1976Allowed

Universal Cables Ltd. Vs Union of India (UOI) and Others

Madhya Pradesh High Court · (1977) 1 ELT 92 : (1978) ILR (MP) 406 : (1977) 22 MPLJ 394 : (1977) MPLJ 394

Central Excise Rules, 1944 — Rule 10, 173C, 173QCentral Excises and Salt Act, 1944 — Section 11, 35, 4, 40, 40(2)Central Provinces and Berar Sales Tax Act, 1947 — Section 22(5)
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High Courts21 Aug 1976

Dhiraj Bai Vs Bari Bai and Others

Madhya Pradesh High Court · AIR 1977 MP 31 : (1979) ILR (MP) 926 : (1976) JLJ 792 : (1976) 21 MPLJ 702

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 10
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High Courts21 Aug 1976Allowed

Budhulal Kasturchand Vs Chhotelal and Others

Madhya Pradesh High Court · AIR 1977 MP 1 : (1977) ILR (MP) 1153 : (1976) 21 MPLJ 734

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, 148, 2(2), 96General Clauses Act, 1897 — Section 10Limitation Act, 1963 — Section 4
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High Courts20 Aug 1976Dismissed

Shambhudayal Vs Suleman

Madhya Pradesh High Court · (1979) ILR (MP) 1114 : (1978) JLJ 398 : (1978) MPLJ 541 : (1978) MPLJ 538

Hindu Succession Act, 1956 — Section 19Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(f)
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