High Courts20 Jul 1976Dismissed
Maharani Kusum Kumar i widow of Late Maharaja Rameshwarsing and another Vs Smt. Kusum Kumar i Jadeja and another
Madhya Pradesh High Court · (1976) 07 MP CK 0005
Hindu Marriage Act, 1955 — Section 11, 12, 16, 20, 21
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1976
171 judgments · page 6 of 9
High Courts19 Jul 1976Dismissed
Shyam Beharilal Bhatnagar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1977) JLJ 26
Constitution of India, 1950 — Article 226
High Courts19 Jul 1976Dismissed
M.P. State Road Transport Corpn., Bhopal and Another Vs Industrial Court, M.P. and Others
Madhya Pradesh High Court · (1981) ILR (MP) 298 : (1978) MPLJ 34 : (1978) MPLJ 14
Payment of Wages Act, 1936 — Section 15
High Courts16 Jul 1976Dismissed
Girjabai Janva and others Vs Padmabai
Madhya Pradesh High Court · (1978) ILR (MP) 70 : (1977) JLJ 708
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Succession Act, 1956 — Section 28, 4
High Courts15 Jul 1976Dismissed
Shivajiram Ramaji Khati Vs Board of Revenue Gwalior and others
Madhya Pradesh High Court · (1976) 07 MP CK 0013
Constitution of India, 1950 — Article 226Madhya Pradesh Land Revenue Code, 1959 — Section 229, 49, 50
High Courts01 Jul 1976Dismissed
Chhotelal Babulal and Another Vs Premlal Girdharilal and Others
Madhya Pradesh High Court · AIR 1977 MP 34 : (1978) ILR (MP) 954 : (1976) JLJ 610
Limitation Act, 1963 — Article 110, 64, 65
High Courts30 Jun 1976Dismissed
Chhotelal Babulal and another Vs Premlal Girdharilal and others
Madhya Pradesh High Court · (1976) 06 MP CK 0002
High Courts17 Jun 1976Dismissed
Badri Prasad and others Vs State of M.P.
Madhya Pradesh High Court · (1977) JLJ 228
Penal Code, 1860 (IPC) — Section 302, 330
High Courts17 Jun 1976Dismissed
Badri Prasad Pathya and others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1977) JLJ 228
Penal Code, 1860 (IPC) — Section 302, 330
High Courts01 May 1976Dismissed
Ravindra Nath Tiwari Vs Divisional Superintendent of Education, Jabalpur Division, Jabalpur and Another
Madhya Pradesh High Court · (1981) ILR (MP) 571 : (1978) MPLJ 49 : (1978) MPLJ 44
Constitution of India, 1950 — Article 16, 311
High Courts01 May 1976
Madanlal Vs Commissioner of Income Tax, Bhopal
Madhya Pradesh High Court · (1980) ILR (MP) 691 : (1978) MPLJ 370 : (1978) MPLJ 362
Income Tax Act, 1961 — Section 147, 147(a), 147(b), 256(1)
High Courts29 Apr 1976Dismissed
Laxminarayan Biharilal Behre Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1981) ILR (MP) 378 : (1978) JLJ 630 : (1978) MPLJ 44 : (1978) MPLJ 34
Constitution of India, 1950 — Article 276
High Courts28 Apr 1976Dismissed
Sarju Prasad Ramcharan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1977) ILR (MP) 825 : (1977) JLJ 511
Factories Act, 1948 — Section 79, 85Minimum Wages Act, 1948 — Section 18, 18(3), 2(e), 2(i), 22(A)
High Courts27 Apr 1976Dismissed
Navnitdas Vs Bhagwandas
Madhya Pradesh High Court · (1979) JLJ 551
Contract Act, 1872 — Section 23, 6Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(a), 12(3), 13(1)
High Courts27 Apr 1976Dismissed
Navnitdas Pitamber Das Vs Bhagwandas Gordhan Das Gandhi
Madhya Pradesh High Court · (1977) ILR (MP) 227
Contract Act, 1872 — Section 23Madhya Pradesh Accommodation (Requisition) Act, 1948 — Section 6(5)Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(a), 12(3), 13(1)
High Courts26 Apr 1976Dismissed
Gouribai Ramnarayan and others Vs Ranidan Askaran Golchha
Madhya Pradesh High Court · (1977) MPLJ 456
Hindu Succession Act, 1956 — Section 14, 14(1), 19, 3(2), 6Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(a), 12(1)(b), 12(1)(b)Wealth Tax Act, 1957 — Section 14, 3, 4(1), 6, 7
High Courts26 Apr 1976Dismissed
Gauribai and others Vs Ranidan
Madhya Pradesh High Court · (1979) JLJ 245
Hindu Succession Act, 1956 — Section 14, 14(1)Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1), 12(1)(a), 12(1)(b)Wealth Tax Act, 1957 — Section 14, 3
High Courts24 Apr 1976Dismissed
Shantibai Vs Manikchand and others
Madhya Pradesh High Court · (1977) JLJ 274
Civil Procedure Code, 1908 (CPC) — Section 47, 96
High Courts23 Apr 1976Dismissed
Virendra Singh Bhandari and Others Vs Nandlal Bhandari and Sons P. Ltd.
Madhya Pradesh High Court · (1979) 49 CompCas 532
Companies Act, 1913 — Section 162Companies Act, 1956 — Section 397, 398, 433, 439, 443(2)
High Courts21 Apr 1976
Laxmi Narayan Vs Baburam
Madhya Pradesh High Court · AIR 1977 MP 191 : (1977) JLJ 493 : (1977) MPLJ 67
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3