High Courts15 Dec 1993
NARAYAN Vs UNION OF INDIA
Madhya Pradesh High Court · (1994) 116 CTR 608 : (1994) 208 ITR 82
Income Tax Act, 1961 — Section 139, 142, 148, 276CC
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1993
345 judgments · page 1 of 18
High Courts15 Dec 1993
Narayan Vs Union of India (UOI)
Madhya Pradesh High Court · (1994) JLJ 350 : (1994) 1 MPJR 409 : (1994) 39 MPLJ 858 : (1994) MPLJ 858
Income Tax Act, 1961 — Section 276CC
High Courts13 Dec 1993Dismissed
State of Madhya Pradesh Vs Ashwin Kumar Vishnudutta Jha and Others
Madhya Pradesh High Court · (1994) JLJ 285 : (1995) 40 MPLJ 135 : (1995) MPLJ 135
Criminal Procedure Code, 1973 (CrPC) — Section 173, 239, 240Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts11 Dec 1993Dismissed
Premier Brass Metals Works Pvt. Ltd. Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1993) ILR (MP) 521 : (1994) 39 MPLJ 435 : (1994) MPLJ 435
Constitution of India, 1950 — Article 14, 226State Financial Corporations Act, 1951 — Section 29
High Courts11 Dec 1993Allowed
Jai Shankar Prasad Sharma Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1993) ILR (MP) 530 : (1994) 39 MPLJ 592 : (1994) MPLJ 592
Constitution of India, 1950 — Article 14
High Courts11 Dec 1993Allowed
Nani Bai and Others Vs Ishaque Khan and Others
Madhya Pradesh High Court · (1995) ACJ 292 : (1994) JLJ 296
Motor Vehicles Act, 1988 — Section 146, 168
High Courts10 Dec 1993Dismissed
Manmohan Vs Gangabai and Others
Madhya Pradesh High Court · (1994) ACJ 1213
Civil Procedure Code, 1908 (CPC) — Section 115Employees Compensation Act, 1923 — Section 19, 23, 3, 30
High Courts07 Dec 1993Dismissed
M.P. State Road Transport Corporation Vs Jaiprakash Narayan Tiwari and Others
Madhya Pradesh High Court · (1995) 1 LLJ 318 : (1994) 39 MPLJ 571 : (1994) MPLJ 571
Madhya Pradesh Industrial Relations Act, 1960 — Section 62
High Courts07 Dec 1993
United India Insurance Co. Ltd. Vs Shamimbanoo and Others
Madhya Pradesh High Court · (1994) 2 ACC 648 : (1994) 79 CompCas 549
Motor Vehicles Act, 1988 — Section 170
High Courts07 Dec 1993Partly Allowed
Pramod Kumar Tiwari Vs Hindustan Fertilizers Corpn. Ltd.
Madhya Pradesh High Court · (1995) 1 LLJ 192 : (1994) 2 MPJR 52 : (1994) 39 MPLJ 337 : (1994) MPLJ 337
Industrial Disputes Act, 1947 — Section 2, 25F, 25FF, 25FFF
High Courts07 Dec 1993Dismissed
Saifi Mohammed and Others Vs Deepak Kumar
Madhya Pradesh High Court · (1994) 1 ACC 377 : (1994) ACJ 1181
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Dec 1993Allowed
Gendalal Vs Factory Manager (Chemical) and Others
Madhya Pradesh High Court · (1995) 1 LLJ 433
Madhya Pradesh Industrial Relations Act, 1960 — Section 61
High Courts05 Dec 1993Allowed
United India Insurance Co. Ltd. Vs Shamim Banoo and Others
Madhya Pradesh High Court · (1995) ACJ 860
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1988 — Section 149, 170
High Courts03 Dec 1993Dismissed
Chandrabhan Sachan Vs Jawaharlal Nehru Krishi Vishwavidyalaya and Another
Madhya Pradesh High Court · (1993) ILR (MP) 507 : (1994) 39 MPLJ 132 : (1994) MPLJ 132
Constitution of India, 1950 — Article 14, 16, 226
High Courts02 Dec 1993
Gajra Bevel Gears Ltd. Vs Union of India (UOI)
Madhya Pradesh High Court · (1996) 56 ECC 100 : (1995) 80 ELT 505
High Courts01 Dec 1993Dismissed
Jayant Vitamins Ltd. Vs Union of India (UOI)
Madhya Pradesh High Court · (1994) 46 ECC 142 : (1994) 71 ELT 671
High Courts01 Dec 1993
M.P. State Road Transport Corporation Vs President, State Industrial Court and Others
Madhya Pradesh High Court · (1995) 70 FLR 1125 : (1994) 2 LLJ 886
Madhya Pradesh Industrial Relations Act, 1960 — Section 31(3)
High Courts25 Nov 1993Allowed
Harvilas and Others Vs Tulsiram and Others
Madhya Pradesh High Court · (1993) ILR (MP) 708 : (1994) 39 MPLJ 443 : (1994) MPLJ 443
Civil Procedure Code, 1908 (CPC) — Section 151Court Fees Act, 1970 — Section 13, 14, 15
High Courts25 Nov 1993Allowed
Durga Devi Vs Rajendra Singh
Madhya Pradesh High Court · (1994) 2 DMC 428
Hindu Marriage Act, 1955 — Section 13
High Courts25 Nov 1993
K.L. Jaiswal Vs Wealth Tax Officer and Another
Madhya Pradesh High Court · (1994) 116 CTR 508 : (1996) 221 ITR 426
Wealth Tax Act, 1957 — Section 18(1), 18B