COURT ARCHIVE

Madhya Pradesh High Court judgments, 1993

345 judgments · page 18 of 18

High Courts08 Jan 1993Allowed

State of Madhya Pradesh Vs Chahaganlal Dholi

Madhya Pradesh High Court · (1993) CriLJ 1495

Essential Commodities Act, 1955 — Section 3, 3(2), 7

High Courts07 Jan 1993Dismissed

Madhya Pradesh High Court · (1993) 1 DMC 314

Hindu Marriage Act, 1955 — Section 28

High Courts07 Jan 1993Allowed

Madhya Pradesh High Court · (1993) 38 MPLJ 844 : (1993) MPLJ 844

Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 14(1), 3, 3(3), 3(5)

High Courts07 Jan 1993Dismissed

Madhya Pradesh High Court · (1994) 1 MPJR 84

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

High Courts06 Jan 1993

Madhya Pradesh High Court · (1993) 2 ACC 1

Civil Procedure Code, 1908 (CPC) — Section 96