High Courts22 Jan 1993Dismissed
Kasam Vs Jainabai
Madhya Pradesh High Court · (1993) 1 DMC 254
Criminal Procedure Code, 1973 (CrPC) — Section 482Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 7
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1993
345 judgments · page 17 of 18
High Courts21 Jan 1993Allowed
Sonibai and Others Vs Madhu Singh
Madhya Pradesh High Court · (1993) 1 DMC 264
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts20 Jan 1993Dismissed
Madhya Pradesh Rajya Parivahan Nigam and Another Vs Rajesh alias Munna
Madhya Pradesh High Court · (1994) ACJ 641
High Courts20 Jan 1993Dismissed
Satish Sanghi Vs Mihir Kumar Joshi and Others
Madhya Pradesh High Court · (1993) 2 ACC 648 : (1993) ACJ 893
Motor Vehicles Act, 1988 — Section 2(30)
High Courts19 Jan 1993Dismissed
Ramesh Kulmi Vs Tikam Kulmi and Others
Madhya Pradesh High Court · AIR 1993 MP 140 : (1993) 1 MPJR 181 : (1993) 38 MPLJ 281 : (1993) MPLJ 281
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts19 Jan 1993
In Re: Gwalior Strips Ltd.; In Re: Spring Steels Limited
Madhya Pradesh High Court · (1994) 79 CompCas 178
Companies Act, 1956 — Section 391(1), 392, 394, 67, 68
High Courts19 Jan 1993
Veni Ram and Others Vs Karam Singh and Others
Madhya Pradesh High Court · (1993) 1 MPJR 192
Easements Act, 1882 — Section 7Madhya Pradesh Land Revenue Code, 1959 — Section 171
High Courts18 Jan 1993Allowed
Pyarelal alias Pirva Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1994) CriLJ 958
Arms Act, 1959 — Section 25(1), 27Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 302
High Courts18 Jan 1993Allowed
Babu Singh Simbhoo Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1993) 38 MPLJ 433 : (1993) MPLJ 433
Criminal Procedure Code, 1973 (CrPC) — Section 386Penal Code, 1860 (IPC) — Section 325, 326
High Courts18 Jan 1993Allowed
Pyarelal @ Pirva Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1993) 38 MPLJ 832 : (1993) MPLJ 832
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302
High Courts18 Jan 1993
Kwality Products and Another Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1993) 48 ECR 256
Constitution of India, 1950 — Article 226
High Courts13 Jan 1993
D.H. Secheron Electrodes Pvt. Ltd. and Others Vs Union of India (UOI)
Madhya Pradesh High Court · (1993) 204 ITR 824
Criminal Procedure Code, 1973 (CrPC) — Section 244, 245, 245(1), 482
High Courts13 Jan 1993
Fluidomat Limited Vs Union of India (UOI)
Madhya Pradesh High Court · (1997) 57 ECC 69
Constitution of India, 1950 — Article 226
High Courts12 Jan 1993Dismissed
Ishwarlal Saraf Vs Shashikala
Madhya Pradesh High Court · (1993) 1 DMC 293
Hindu Marriage Act, 1955 — Section 28
High Courts12 Jan 1993Dismissed
Ghisu Lal Vs Resham Bai
Madhya Pradesh High Court · (1993) 1 DMC 258
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts11 Jan 1993Dismissed
New India Assurance Co. Ltd. Vs Omprakash and Others
Madhya Pradesh High Court · (1993) ACJ 767
Motor Vehicles Act, 1988 — Section 95
High Courts11 Jan 1993Dismissed
Spectrum Enterprises and Others Vs Bank of India and Others
Madhya Pradesh High Court · (1993) 01 MP CK 0019
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151, 94
High Courts11 Jan 1993
Biniyabai Vs Sikandar Khan
Madhya Pradesh High Court · (1993) 1 MPJR 89 : (1993) 38 MPLJ 738 : (1993) MPLJ 738
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts09 Jan 1993Allowed
Malti Vs Deviram and Others
Madhya Pradesh High Court · (1993) 1 MPJR 347 : (1993) 38 MPLJ 882 : (1993) MPLJ 882
Evidence Act, 1872 — Section 114Limitation Act, 1963 — Article 65Madhya Pradesh Land Revenue Code, 1959 — Section 117, 168(1), 185
High Courts09 Jan 1993
Madhya Pradesh State Road Transport Corporation Vs Harbhajan Singh and Others
Madhya Pradesh High Court · (1994) ACJ 647 : (1994) 79 CompCas 665