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Madhya Pradesh High Court judgments, 1994

481 judgments · page 1 of 25

High Courts15 Dec 1994Dismissed

Prem Kaur Ahuja Vs Sardar Karam Singh

Madhya Pradesh High Court · (1994) ILR (MP) 387 : (1995) 40 MPLJ 938 : (1995) MPLJ 938

Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)
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High Courts13 Dec 1994Allowed

Amarchand Parakh Vs Laxmi Prasad Agrawal

Madhya Pradesh High Court · (1994) ILR (MP) 478 : (1996) JLJ 203 : (1996) 1 MPJR 90 : (1996) 41 MPLJ 711 : (1996) MPLJ 711

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, Order 16 Rule 21, Order 26 Rule 4, Order 26 Rule 4(1)
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High Courts06 Dec 1994Allowed

State of M.P. Vs Sayed Yahya Ali

Madhya Pradesh High Court · (1994) ILR (MP) 498 : (1995) 40 MPLJ 791 : (1995) MPLJ 791 : (1997) 1 RCR(Criminal) 3

Wild Life (Protection) Act, 1972 — Section 39, 50, 50(2)Wild Life (Protection) Amendment Act, 1991 — Section 39
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