High Courts04 Jan 1994
R.J. Fouzar Bus Service, Hoshangabad and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1994 MP 122 : (1994) JLJ 446 : (1994) 1 MPJR 76 : (1994) 39 MPLJ 324 : (1994) MPLJ 324
Constitution of India, 1950 — Article 14Madhya Pradesh Motor Vehicles Taxation Act, 1947 — Section 3A
