High Courts04 Nov 2015Dismissed

Devdatt Bharadwaj Vs Santosh Verma

Madhya Pradesh High Court · (2015) 11 MP CK 0005

Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, 142, 142(b)
High Courts27 Oct 2015Allowed

Kalpana Singh Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 4 MPLJ 598

Constitution of India, 1950 - Article 226Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 - Section 122Representation of the People Act, 1951 - Section 117, 122
High Courts20 Oct 2015Disposed Off

Essarjee Education Society Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 10 MP CK 0016

Constitution of India, 1950 - Article 14Madhya Pradesh Municipal Corporation Act, 1956 - Section 127, 132, 132(1), 132(1)(a), 132(1)(c)Madhya Pradesh Upkar Adhiniyam, 1981 - Section 13, 6, 7