High Courts20 Oct 2015Partly Allowed
Mohandas Vs Karamat Khan and Others
Madhya Pradesh High Court · (2015) 10 MP CK 0028
Motor Vehicles Act, 1988 - Section 173(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2015
1,069 judgments · page 2 of 54
High Courts20 Oct 2015Disposed Off
Essarjee Education Society Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 10 MP CK 0016
Constitution of India, 1950 - Article 14Madhya Pradesh Municipal Corporation Act, 1956 - Section 127, 132, 132(1), 132(1)(a), 132(1)(c)Madhya Pradesh Upkar Adhiniyam, 1981 - Section 13, 6, 7
High Courts19 Oct 2015Partly Allowed
Ashutosh Shrivastava Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2015) 10 MP CK 0034
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173(2), 228, 482Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 - Section 7(2)Penal Code, 1860 (IPC) - Section 183, 186, 353, 420, 467
High Courts19 Oct 2015
Rishin Paul Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 10 MP CK 0019
Penal Code, 1860 (IPC) - Section 294, 323, 324, 325, 326
High Courts19 Oct 2015Dismissed
Rahul Agrawal Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 10 MP CK 0017
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, 151Constitution of India, 1950 - Article 14, 21Criminal Procedure Code, 1973 (CrPC) - Section 173, 204, 227, 397, 482
High Courts19 Oct 2015Allowed
Chandradevi Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 678
Constitution of India, 1950 - Article 226
High Courts19 Oct 2015Dismissed
Rajaram Chaturvedi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 10 MP CK 0003
Criminal Procedure Code, 1973 (CrPC) - Section 161, 193, 200, 201, 202
High Courts16 Oct 2015Allowed
Nandkishor and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 10 MP CK 0027
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 397(2), 482Dowry Prohibition Act, 1961 - Section 3, 4
High Courts16 Oct 2015Dismissed
Mohammad Saleem Vs State of M.P. and Others
Madhya Pradesh High Court · (2016) 1 MPLJ 353
Penal Code, 1860 (IPC) - Section 138, 420
High Courts16 Oct 2015Allowed
Gopal Prasad Adiwasi Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 4 LLJ 583
Constitution of India, 1950 - Article 23
High Courts14 Oct 2015Dismissed
Pooja Agrawal Vs Shivbhan Singh Rathore and Others
Madhya Pradesh High Court · (2015) 10 MP CK 0036
Criminal Procedure Code, 1973 (CrPC) - Section 200, 228, 397, 482Penal Code, 1860 (IPC) - Section 188Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 - Section 23, 23(1), 25, 28, 28(1)(b)
High Courts14 Oct 2015Dismissed
Pawan Bharadwaj Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2016) 1 JLJ 81 : (2016) LabIC 256 : (2016) 1 MPLJ 150
Constitution of India, 1950 - Article 226
High Courts14 Oct 2015
Banesingh Vs Navalsingh
Madhya Pradesh High Court · (2015) 10 MP CK 0032
Civil Procedure Code, 1908 (CPC) - Section 115Constitution of India, 1950 - Article 226, 227Evidence Act, 1872 - Section 45, 65
High Courts14 Oct 2015Allowed
Kamal Kishor and Others Vs State of MP
Madhya Pradesh High Court · (2016) CriLJ 1640
High Courts14 Oct 2015Dismissed
Vijay Kumar Mandloi Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 630
High Courts14 Oct 2015Dismissed
Netaji Grih Nirman Sahkari Samiti Maryadit Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 690
Constitution of India, 1950 - Article 226Madhya Pradesh Land Revenue Code, 1959 - Section 247(7)
High Courts14 Oct 2015
Centauto Automotives Pvt. Ltd. Vs Union Bank of India and Others
Madhya Pradesh High Court · (2016) AIR (MP) 23 : (2015) 4 MPLJ 606 : (2016) 236 TAXMAN 68
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 66Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 29
High Courts13 Oct 2015Allowed
Mohan Lal Joshi and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 10 MP CK 0031
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 173, 197, 2, 227, 277Madhya Pradesh Special Police Establishment Act, 1947 - Section 2, 3, 4
High Courts13 Oct 2015Dismissed
Tribal Welfare Department Vs Heeralal Yadav
Madhya Pradesh High Court · (2015) 10 MP CK 0030
High Courts13 Oct 2015Allowed
Shahjad Shah Vs M.P. Wakf Board
Madhya Pradesh High Court · (2015) 10 MP CK 0029
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2