COURT ARCHIVE

Madhya Pradesh High Court judgments, 2015

1,069 judgments · page 3 of 54

High Courts13 Oct 2015Dismissed

Rajendra Prasad Rajoriya Vs Shivcharan Malviya and Others

Madhya Pradesh High Court · (2015) 4 MPLJ 338

Civil Procedure Code, 1908 (CPC) - Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 12(1)(a), 12(1)(c), 12(1)(e), 12(1)(g)

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High Courts09 Oct 2015Dismissed

Devki Nandan Dubey and Others Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2015) 10 MP CK 0024

Criminal Procedure Code, 1973 (CrPC) - Section 227, 482

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High Courts08 Oct 2015Allowed

Sanjay Singh Vs Ombabu Jain and Others

Madhya Pradesh High Court · (2015) 4 MPLJ 322

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 10Constitution of India, 1950 - Article 227Transfer of Property Act, 1882 - Section 52

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High Courts06 Oct 2015Allowed

Sadguru Fabricators and Engineers P. Ltd. Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 4 MPLJ 399

Constitution of India, 1950 - Article 226, 227

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High Courts06 Oct 2015Dismissed

BLA Power Pvt. Ltd. Vs Union of India and Others

Madhya Pradesh High Court · (2015) 4 MPLJ 521

Constitution of India, 1950 - Article 14, 19, 19(1)(g), 21Electricity Act, 2003 - Section 2(8)Representation of the People Act, 1951 - Section 9-A

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High Courts06 Oct 2015Allowed

Veer Narayan Rathore Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 4 MPLJ 656

Urban Land (Ceiling and Regulation) Act, 1976 - Section 10, 10(5), 10(6), 11, 20Urban Land (Ceiling and Regulation) Repeal Act, 1999 - Section 3

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High Courts06 Oct 2015Dismissed

Shraddha and Others Vs Union of India and Others

Madhya Pradesh High Court · (2016) 1 JLJ 204 : (2015) 4 MPLJ 670

Constitution of India, 1950 - Article 226

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High Courts01 Oct 2015Dismissed

Ashok Singh Kushwah Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2015) 10 MP CK 0035

Criminal Procedure Code, 1973 (CrPC) - Section 197, 202, 203, 204, 482Penal Code, 1860 (IPC) - Section 294, 323, 327, 341, 342

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High Courts01 Oct 2015

Mamta Rai Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2015) 10 MP CK 0023

Criminal Procedure Code, 1973 (CrPC) - Section 397, 401, 482Penal Code, 1860 (IPC) - Section 107, 306, 34

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High Courts01 Oct 2015

Kusum Kachhi Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 4 MPLJ 603

Constitution of India, 1950 - Article 226

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High Courts01 Oct 2015Disposed Off

Lawyers for Justice (Non-Government Organization) Vs State of M.P. and Others

Madhya Pradesh High Court · AIR 2015 MP 212

Constitution of India, 1950 - Article 21, 226, 32Penal Code, 1860 (IPC) - Section 302, 308, 34

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High Courts01 Oct 2015

Purushottam Lal and Others Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 3 JLJ 351

General Clauses Act, 1897 - Section 6Land Acquisition Act, 1894 - Section 11, 18, 31, 4, 5AMadhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 - Section 2(1)

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High Courts30 Sept 2015