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Madhya Pradesh High Court judgments, 2015

1,069 judgments · page 4 of 54

High Courts23 Sept 2015Dismissed

Pawan Kumar Ahluwalia Vs Union of India and Others

Madhya Pradesh High Court · (2015) 3 JLJ 254

Constitution of India, 1950 - Article 226Goa, Daman and Diu Mining Concessions (Abolition and Declaration as Mining Leases) Act, 1987 - Section 4, 5Mines and Minerals (Development and Regulation) Act, 1957 - Section 10, 10A, 10B, 11, 17A
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High Courts22 Sept 2015Dismissed

Nihal Ahmed Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 4 MPLJ 368

Constitution of India, 1950 - Article 256Madhya Pradesh Motoryan Karadhan Adhiniyam, 1991 - Section 10, 11, 13, 13(1), 13(2)Motor Vehicles Act, 1988 - Section 177, 178, 179, 180, 181
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High Courts16 Sept 2015Dismissed

Ravi Kumar Bajpai Vs Renu Awasthi Bajpai

Madhya Pradesh High Court · (2015) 09 MP CK 0065

Criminal Procedure Code, 1973 (CrPC) - Section 200, 482Protection of Women From Domestic Violence Act, 2005 - Section 10, 12, 12(1), 13, 18
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High Courts16 Sept 2015Dismissed

Chetana Saxena Vs Ashish Saxena

Madhya Pradesh High Court · (2015) 09 MP CK 0058

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 41 Rule 1, Order 41 Rule 33, Order 47 Rule 1, Order 47 Rule 47
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High Courts16 Sept 2015Disposed off

Bhura Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2015) 09 MP CK 0054

Civil Procedure Code, 1908 (CPC) - Order 45 Rule 45, 110, 115Land Acquisition Act, 1894 - Section 12(2), 18, 2, 23, 26
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