High Courts23 Dec 1961
Dhanna Vs Sher Mohammad
Madhya Pradesh High Court · (1962) JLJ 1063
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1961
363 judgments · page 1 of 19
High Courts22 Dec 1961Dismissed
Gunda Vs Workmen's Compensation Commissioner
Madhya Pradesh High Court · (1963) JLJ 587
Workmens Compensation Act, 1923 — Section 2(1)(n)
High Courts22 Dec 1961
Bansilal Babhutram Vs The State
Madhya Pradesh High Court · (1962) CriLJ 681 : (1962) JLJ 1046
Prevention of Food Adulteration Act, 1954 — Section 16
High Courts18 Dec 1961Dismissed
Sunderlal Durga Prasad Tiwari and others Vs State of M.P. and others
Madhya Pradesh High Court · (1962) JLJ 926 : (1962) MPLJ 554
Constitution of India, 1950 — Article 226Co-operative Societies Act, 1912 — Section 2(d)
High Courts18 Dec 1961Allowed
Deoraj Bhikamchand Surana and Another Vs Rent Controlling Authority and Another
Madhya Pradesh High Court · AIR 1962 MP 179 : (1962) 7 MPLJ 452
Madhya Bharat Accommodation Control Act, 1955 — Section 18, 19, 19(1)
High Courts18 Dec 1961
Desraj Vs Rent Controlling Authority, Durg
Madhya Pradesh High Court · (1962) JLJ 123
Madhya Bharat Accommodation Control Act, 1955 — Section 18, 18(1)
High Courts13 Dec 1961Dismissed
Smt. Saraswatibai Vs Md. Idrakuddin
Madhya Pradesh High Court · AIR 1963 MP 234 : (1963) ILR (MP) 485 : (1963) JLJ 415 : (1963) MPLJ 96
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 5, 64Registration Act, 1908 — Section 23, 30, 34, 76, 77
High Courts12 Dec 1961Dismissed
Central India Chemicals Private Ltd. Vs Union of India (UOI)
Madhya Pradesh High Court · AIR 1962 MP 301 : (1962) JLJ 811 : (1962) 7 MPLJ 575
Limitation Act, 1908 — Section 30Railways Act, 1890 — Section 77, 80
High Courts11 Dec 1961Allowed
Shivkunwar Vs Bhanu Prakash Singh
Madhya Pradesh High Court · (1962) JLJ 199
Succession Act, 1925 — Section 371, 372, 384
High Courts08 Dec 1961Allowed
Tirjugi Sitaram Vs Badlu Prasad Bheruprashad
Madhya Pradesh High Court · AIR 1962 MP 361 : (1962) MPLJ 183
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts07 Dec 1961Dismissed
Chandrojirao (Col. Shrimant Sardar) Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1962) MPLJ 482
Constitution of India, 1950 — Article 226, 227Madhya Bharat Abolition of Jagirs Act, 2008 — Section 4, 5
High Courts06 Dec 1961Partly Allowed
Loonkaran Parakh and Others Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · AIR 1962 MP 196 : (1962) JLJ 151 : (1962) 7 MPLJ 297 : (1962) MPLJ 297
Central Provinces and Berar Municipalities Act, 1922 — Section 66, 66(1), 85Octroi Rules, 1965 — Rule 30, 38, 45
High Courts06 Dec 1961Allowed
Dhanna Lalaram Kachi and another Vs State of M.P.
Madhya Pradesh High Court · (1962) JLJ 119 : (1962) MPLJ 848
Penal Code, 1860 (IPC) — Section 307, 34
High Courts06 Dec 1961
Dhanna Vs State
Madhya Pradesh High Court · (1962) JLJ 1058
Penal Code, 1860 (IPC) — Section 307, 34
High Courts05 Dec 1961
Chanaram Vs Pyari Bahu
Madhya Pradesh High Court · (1963) JLJ 355
Madhya Bharat Land Revenue and Tenancy Act, 2007 — Section 54(7)Madhya Bharat Zamindari Abolition Act, 1951 — Section 41
High Courts04 Dec 1961
Jawaharlal Chunnilal Vs Ramkrishna Malik alias Jafarmal
Madhya Pradesh High Court · (1962) JLJ 969 : (1962) MPLJ 461
Madhya Pradesh Public Trust Act, 1951 — Section 32
High Courts02 Dec 1961Dismissed
Krishnrao and Others Vs Deorao Yeshwantrao
Madhya Pradesh High Court · AIR 1963 MP 49 : (1962) MPLJ 154
Civil Procedure Code, 1908 (CPC) — Section 50, 53
High Courts01 Dec 1961Dismissed
Smt. Premanbai Vs Channoolal Punao
Madhya Pradesh High Court · AIR 1963 MP 57 : (1964) ILR (MP) 75 : (1962) JLJ 517 : (1962) 7 MPLJ 770 : (1962) MPLJ 770
High Courts01 Dec 1961Allowed
Ambika Prasad Bhawani Sao and Another Vs Shiv Shankar Dayal Choube
Madhya Pradesh High Court · AIR 1963 MP 194 : (1962) ILR (MP) 557 : (1963) JLJ 129
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 2, 2(12)Court Fees Act, 1870 — Section 7Suits Valuation Act, 1887 — Section 8
High Courts29 Nov 1961Allowed
Jagannath Ganpatram Agarwal Vs Jamnalal Sidhheshwar and others
Madhya Pradesh High Court · (1962) JLJ 757 : (1962) MPLJ 548
Limitation Act, 1963 — Section 14