COURT ARCHIVE

Madhya Pradesh High Court judgments, 1961

385 judgments · page 3 of 20

High Courts09 Nov 1961Dismissed

Chhaganlal Hiralal Vs Firm Swaroopchand Hukumchand and Others

Madhya Pradesh High Court · AIR 1962 MP 305 : (1962) 7 MPLJ 470

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, Order 22 Rule 1, Order 22 Rule 11, Order 22 Rule 2, Order 22 Rule 3

High Courts09 Nov 1961Allowed

Dagadu Bonder Vs Babu Singh Gappal Singh and Others

Madhya Pradesh High Court · AIR 1962 MP 383 : (1962) JLJ 1097 : (1962) 7 MPLJ 538

Criminal Procedure Code, 1898 (CrPC) — Section 247

High Courts09 Nov 1961Dismissed

Sunderlal Sardarmal Vs Dayalal Meghji and Co.

Madhya Pradesh High Court · (1962) MPLJ 187

Transfer of Property Act, 1882 — Section 108(m)

High Courts09 Nov 1961Dismissed

Sundarlal Vs Dayalal Meghji and Co.

Madhya Pradesh High Court · (1961) JLJ 1516

Transfer of Property Act, 1882 — Section 108(m)

High Courts06 Nov 1961Allowed

Ramdas (Baba) Vs State

Madhya Pradesh High Court · (1962) JLJ 117

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Specific Relief Act, 1877 — Section 42

High Courts06 Nov 1961Allowed

Tharpal Pokharlal Vs Govindram Kaluji and others

Madhya Pradesh High Court · (1962) JLJ 403 : (1962) MPLJ 445

High Courts02 Nov 1961Dismissed

Rawaji Gokkal Kulmi Vs Keshav Ramji Kulmi and Others

Madhya Pradesh High Court · AIR 1963 MP 202 : (1962) JLJ 1039

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24, Order 6 Rule 17, Order 6 Rule 2Easements Act, 1882 — Section 15

High Courts02 Nov 1961

Isufali Vs Majidkhan

Madhya Pradesh High Court · (1962) JLJ 1049

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2

High Courts01 Nov 1961

Ramchandra Karkare Vs Bhudermal

Madhya Pradesh High Court · (1962) JLJ 197

Evidence Act, 1872 — Section 1, 3

High Courts01 Nov 1961Dismissed

Manglabai Vs Devrao

Madhya Pradesh High Court · (1961) JLJ 1504

Hindu Marriage Act, 1955 — Section 10, 13, 28

High Courts31 Oct 1961Dismissed

Babulal Mulchand (Firm) Vs Ali Mohammad Rajjab

Madhya Pradesh High Court · (1962) JLJ 1082 : (1962) MPLJ 454

Workmens Compensation Act, 1923 — Section 2(1)(n), 30

High Courts31 Oct 1961Dismissed

Punjab Soap Works Vs Hindusthan Liver Ltd.

Madhya Pradesh High Court · AIR 1962 MP 356 : (1962) ILR (MP) 541 : (1962) JLJ 205 : (1962) 7 MPLJ 240 : (1962) MPLJ 240

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1

High Courts31 Oct 1961Dismissed

Firm Ram Nath Sita Ram Vs Laxmandas and Others

Madhya Pradesh High Court · AIR 1962 MP 276

Civil Procedure Code, 1908 (CPC) — Section 13, 14

High Courts31 Oct 1961

State of Madhya Pradesh Vs Shantilal Dayashanker

Madhya Pradesh High Court · (1962) CriLJ 817 : (1962) ILR (MP) 136 : (1961) JLJ 1510 : (1962) 7 MPLJ 195

Penal Code, 1860 (IPC) — Section 27

High Courts31 Oct 1961Allowed

Sundar Bai Vs Babulal

Madhya Pradesh High Court · (1962) JLJ 74

Hindu Marriage Act, 1955 — Section 13, 13(1)

High Courts31 Oct 1961Dismissed

Ramnath Sitaram Vs Laxmandas

Madhya Pradesh High Court · (1962) JLJ 201

Civil Procedure Code, 1908 (CPC) — Section 47

High Courts28 Oct 1961

President, Khargoae Municipality, Khargone Vs G.K. Soni Owner of G. K. Bros. Transport Company, Khargone

Madhya Pradesh High Court · (1962) JLJ 130 : (1962) MPLJ 443

Criminal Procedure Code, 1898 (CrPC) — Section 244, 417(3)

High Courts26 Oct 1961

Pannu Jeegania Vs Dewi Prashad Sukh Chand

Madhya Pradesh High Court · AIR 1963 MP 15 : (1963) JLJ 113 : (1962) MPLJ 143

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 23, 151Evidence Act, 1872 — Section 101, 102, 114

High Courts25 Oct 1961Dismissed

The Jabalpur Bijlighar Karmachari Panchayat Vs The Jubbulpore Electric Supply Co. Ltd. and Another

Madhya Pradesh High Court · AIR 1962 MP 172 : (1962) JLJ 240 : (1963) 1 LLJ 606 : (1962) 7 MPLJ 132

Central Provinces and Berar Industrial Disputes Settlement Act, 1947 — Section 32(1)Constitution of India, 1950 — Article 226, 227

High Courts25 Oct 1961Allowed

Madhya Pradesh Transport Co. Private Ltd. Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1962 MP 108 : (1962) JLJ 214 : (1962) 7 MPLJ 633

Constitution of India, 1950 — Article 19, 19(1), 23, 304Madhya Pradesh Motor Vehicles (Taxation of Passengers) Act, 1969 — Section 10, 16, 3, 5, 6Motor Vehicles Act, 1939 — Section 43