High Courts05 Jan 1961Dismissed
Raja Ranvijay Singh Vs Sahkari Sammiti of village Madora and Others
Madhya Pradesh High Court · (1961) MPLJ 522
Madhya Pradesh Abolition of Jagirs and Land Reforms Act, 1952 — Section 27
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1961
385 judgments · page 20 of 20
High Courts05 Jan 1961Allowed
P.S. Gujral and Company, Jabalpur Vs Sales Tax Commissioner, M.P.
Madhya Pradesh High Court · (1961) MPLJ 216
High Courts05 Jan 1961Dismissed
C.A. D'Souza Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1961 MP 261 : (1961) 3 FLR 54 : (1957) ILR (MP) 642 : (1961) 6 MPLJ 558
Central Provinces and Berar Home Guards Rules, 1947 — Rule 12, 12(6)Constitution of India, 1950 — Article 226, 311, 311(2)Government of India Act, 1935 — Section 240
High Courts05 Jan 1961Dismissed
Rampratap Singh Vs Keshardevi
Madhya Pradesh High Court · (1961) JLJ 279
High Courts03 Jan 1961Allowed
Hazuri Singh Vs Vijay Singh
Madhya Pradesh High Court · (1963) JLJ 715
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 5, 5(a)