High Courts19 Jan 1961Allowed
Suwalal Vs State
Madhya Pradesh High Court · (1961) JLJ 1419
Penal Code, 1860 (IPC) — Section 265
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1961
385 judgments · page 19 of 20
High Courts19 Jan 1961Dismissed
Ganpat Vs Mangilal
Madhya Pradesh High Court · (1961) JLJ 1408
Contract Act, 1872 — Section 19Transfer of Property Act, 1882 — Section 3, 55(1)(a)
High Courts19 Jan 1961Dismissed
Ganpat Ranglal Mahajan Vs Mangilal Hiralal and Another
Madhya Pradesh High Court · AIR 1962 MP 144 : (1962) 7 MPLJ 40
Contract Act, 1872 — Section 17, 19Transfer of Property Act, 1882 — Section 55(1), 55(2)
High Courts19 Jan 1961Dismissed
Ismail Khajuji Vs Venichand Nandaji and another
Madhya Pradesh High Court · (1962) MPLJ 227
Limitation Act, 1908 — Section 19
High Courts19 Jan 1961Allowed
Daryanumal Vs Sohanlal
Madhya Pradesh High Court · (1961) JLJ 1417
Madhya Bharat Accommodation Control Act, 1955 — Section 5Madhya Bharat Sthan Niyantran Vidhan, 1950 — Section 4(a)
High Courts19 Jan 1961Allowed
Ismail Vs Venichand
Madhya Pradesh High Court · (1961) JLJ 1474
Limitation Act, 1908 — Section 19
High Courts19 Jan 1961
State Vs Sunder Singh
Madhya Pradesh High Court · (1961) JLJ 870
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 366, 411
High Courts18 Jan 1961Dismissed
Sitaram Vs Chameli Bai
Madhya Pradesh High Court · AIR 1961 MP 310 : (1961) JLJ 404 : (1962) MPLJ 14
Limitation Act, 1908 — Section 12(2)
High Courts17 Jan 1961Allowed
Bhopal Sugar Industries Ltd. Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1961 MP 282 : (1961) JLJ 690 : (1961) 6 MPLJ 652
Constitution of India, 1950 — Article 14
High Courts16 Jan 1961Allowed
Bhuwan Cooverjee Dhakad Vs Chhitar Sardar Dhakad and Others
Madhya Pradesh High Court · (1961) ILR (MP) 1025 : (1961) JLJ 563 : (1961) MPLJ 741
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Specific Relief Act, 1877 — Section 42
High Courts16 Jan 1961Allowed
Badrilal Vs Shantilal
Madhya Pradesh High Court · (1961) JLJ 559
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 10
High Courts13 Jan 1961Dismissed
Fatehlal Vs Fulchand
Madhya Pradesh High Court · (1961) JLJ 1412
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Indore Limitation Act — Section 14
High Courts11 Jan 1961
Dharam Sheela Bai Vs Ram Dayal Bhatnagar
Madhya Pradesh High Court · (1961) CriLJ 236 : (1961) JLJ 466
Hindu Marriage Act, 1955 — Section 10, 13, 19, 3, 9
High Courts11 Jan 1961Allowed
Ramkrishandas Jamunadas Vs Shankarpurwali Ramhans and Others
Madhya Pradesh High Court · (1961) MPLJ 607
Madhya Bharat Ryotwari Sub-lessee Protection Act, 1955 — Section 4
High Courts10 Jan 1961Dismissed
Badriprasad Gaurishankar Shukla and Others Vs Umashankar Munnulal and Others
Madhya Pradesh High Court · (1961) ILR (MP) 1039 : (1961) JLJ 329 : (1961) MPLJ 394
Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh Public Trust Act, 1951 — Section 12, 2(1), 24, 25, 25
High Courts07 Jan 1961Dismissed
Gopal Vs Bonder
Madhya Pradesh High Court · (1962) JLJ 931
Limitation Act, 1963 — Article 141
High Courts06 Jan 1961Dismissed
Chhogalal Vs Nandkishore
Madhya Pradesh High Court · (1961) 01 MP CK 0047
High Courts06 Jan 1961Allowed
Dukhooram Gupta Hari Prasad Gupta Vs Co-operative Agricultural Association Ltd. and Others
Madhya Pradesh High Court · AIR 1961 MP 289 : (1961) 3 FLR 357 : (1961) ILR (MP) 673 : (1961) JLJ 786 : (1962) 1 LLJ 353
Constitution of India, 1950 — Article 12, 311
High Courts06 Jan 1961Allowed
M.G. Dunne Vs Collector, Jabalpur and Others
Madhya Pradesh High Court · (1961) ILR (MP) 845 : (1961) JLJ 519 : (1961) MPLJ 427
Land Acquisition Act, 1894 — Section 18, 4, 9
High Courts06 Jan 1961Dismissed
C.A.D' Souza Vs State
Madhya Pradesh High Court · (1962) JLJ 97
States Reorganisation Act, 1956 — Section 115(3)