High Courts15 Feb 1961Allowed
Krishna Saranlal Vs Collector-Durg
Madhya Pradesh High Court · (1961) JLJ 947
Land Acquisition Act, 1894 — Section 18, 6
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1961
385 judgments · page 17 of 20
High Courts14 Feb 1961Allowed
Bacchu Singh Vs Municipal Commissioner, Ramanujganj
Madhya Pradesh High Court · (1961) JLJ 656
Central Provinces and Berar Municipalities Act, 1922 — Section 66(1)(e)
High Courts10 Feb 1961Dismissed
Municipal Council Jaora Vs M.P. Electricity Board
Madhya Pradesh High Court · (1961) JLJ 754
Electricity (Supply) Act, 1948 — Section 76(1)Electricity Act, 1910 — Section 28
High Courts10 Feb 1961Dismissed
Motandas Vs Gopaldas
Madhya Pradesh High Court · (1961) JLJ 1191
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 29
High Courts10 Feb 1961Dismissed
Shyam Singh Jaswant Singh Vs Pralhad Singh Tikaram and Others
Madhya Pradesh High Court · AIR 1962 MP 66 : (1961) ILR (MP) 532
Arbitration Act, 1940 — Section 31, 32, 33
High Courts10 Feb 1961Dismissed
Motandas and Others Vs Gopaldas Basarmal
Madhya Pradesh High Court · AIR 1962 MP 307 : (1961) ILR (MP) 1045 : (1962) 7 MPLJ 790 : (1962) MPLJ 790
Civil Procedure Code, 1908 (CPC) — Section 65Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 29(1)
High Courts10 Feb 1961Dismissed
Shyam Singh Vs Prahlad Singh
Madhya Pradesh High Court · (1961) JLJ 715
Arbitration Act, 1940 — Section 32, 33
High Courts08 Feb 1961Allowed
Badrilal Vs Badrilal
Madhya Pradesh High Court · (1961) JLJ 748
Civil Procedure Code, 1908 (CPC) — Section 102Madhya Bharat Interest Act, 1956 — Section 3
High Courts08 Feb 1961
Ramkishandas Vs Vinodiram Balchand
Madhya Pradesh High Court · (1961) JLJ 1218
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, Order 30 Rule 4Contract Act, 1872 — Section 45Limitation Act, 1963 — Section 5
High Courts08 Feb 1961
Rambharose Awasthi and Others Vs State
Madhya Pradesh High Court · (1961) ILR (MP) 919 : (1961) JLJ 799 : (1961) MPLJ 616
Central Provinces and Berar Entertainments Duty Act, 1936 — Section 4, 4A, 5
High Courts06 Feb 1961Dismissed
Tantiram Harprashad Vaishya Vs Baldhari Singh Tej Singh Thakur
Madhya Pradesh High Court · (1961) MPLJ 524
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts04 Feb 1961Dismissed
Chhaganlal Vs Madanlal
Madhya Pradesh High Court · (1961) JLJ 1036
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 15
High Courts03 Feb 1961Dismissed
City of Jabalpur Corporation Vs State
Madhya Pradesh High Court · (1961) JLJ 723
Central Provinces and Berar Municipalities Act, 1922 — Section 38(1)(f)City of Jabalpur Corporation Act, 1948 — Section 71
High Courts02 Feb 1961Dismissed
Gangaprasad Jagannath Vs Ramprasad Pannalal
Madhya Pradesh High Court · (1963) JLJ 758
Civil Procedure Code, 1908 (CPC) — Section 100, 96Contract Act, 1872 — Section 188, 214, 216
High Courts02 Feb 1961Dismissed
Munnilal Vs Bhaiyalal
Madhya Pradesh High Court · (1962) JLJ 338
Transfer of Property Act, 1882 — Section 52
High Courts31 Jan 1961Dismissed
State Vs Laxminarain
Madhya Pradesh High Court · (1961) JLJ 905 : (1961) JLJ 802
Civil Procedure Code, 1908 (CPC) — Section 80Madhya Bharat Sales Tax Act, 2007 — Section 17
High Courts31 Jan 1961Dismissed
Mulla Irshad Ali Vs Commissioner Income Tax
Madhya Pradesh High Court · (1961) JLJ 926
Bhopal Income Tax Act, 1936 — Section 25(3)Income Tax Act, 1922 — Section 66(2)
High Courts31 Jan 1961
Dhanraj Virdichand and Others Vs State
Madhya Pradesh High Court · (1962) CriLJ 43 : (1961) JLJ 561
Criminal Procedure Code, 1898 (CrPC) — Section 242