COURT ARCHIVE

Madhya Pradesh High Court judgments, 1961

385 judgments · page 15 of 20

High Courts30 Mar 1961Dismissed

Rewa Ram Vs Ram Ratan

Madhya Pradesh High Court · (1961) JLJ 1126

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High Courts27 Mar 1961Dismissed

Manjar Vs State

Madhya Pradesh High Court · (1961) JLJ 1414

Penal Code, 1860 (IPC) — Section 302, 323, 34

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High Courts27 Mar 1961Dismissed

Manajar Allabux Vs State

Madhya Pradesh High Court · AIR 1962 MP 244 : (1962) MPLJ 12

Penal Code, 1860 (IPC) — Section 300, 302, 304

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High Courts23 Mar 1961Dismissed

Pannalal Vs Abdul Wahid

Madhya Pradesh High Court · (1961) JLJ 1292

Evidence Act, 1872 — Section 33Limitation Act, 1963 — Article 139

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High Courts23 Mar 1961

Rewaram Vs Registrar, Public Trusts

Madhya Pradesh High Court · (1961) JLJ 952

Madhya Pradesh Public Trust Act, 1951 — Section 5, 7

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High Courts21 Mar 1961Dismissed

Banwarilal Vs Lalta Prasad

Madhya Pradesh High Court · (1961) JLJ 1213

Criminal Procedure Code, 1898 (CrPC) — Section 476

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High Courts21 Mar 1961Allowed

State of Madhya Pradesh Vs Murlidhar Mulamchand, Firm

Madhya Pradesh High Court · (1961) ILR (MP) 837 : (1961) JLJ 943 : (1961) MPLJ 729

Constitution of India, 1950 — Article 133, 19(1)(f), 299, 31, 31(1)

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High Courts20 Mar 1961

State of M.P. Vs Ramadhin Bansdhari Kurai and Others

Madhya Pradesh High Court · (1962) CriLJ 550 : (1961) ILR (MP) 1050 : (1961) JLJ 1151

Forest Act, 1927 — Section 26Penal Code, 1860 (IPC) — Section 182, 379

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High Courts18 Mar 1961Allowed

Bhikamchand Vs Municipal Committee, Chhota Chhindwara

Madhya Pradesh High Court · (1961) JLJ 792

Central Provinces and Berar Municipalities Act, 1922 — Section 66(1)(o)

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High Courts18 Mar 1961Allowed

Gopalchandra Vs Bhagwatinand

Madhya Pradesh High Court · (1961) JLJ 1128

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High Courts18 Mar 1961Allowed

Gopalachandra and Others Vs Bhagwatinand Brahmanchari and Others

Madhya Pradesh High Court · AIR 1962 MP 279

Court fees Act, 1870 — Article 17, 7

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High Courts18 Mar 1961Dismissed

Aman Vs Panna Lal

Madhya Pradesh High Court · (1961) JLJ 1182

Civil Procedure Code, 1908 (CPC) — Section 11

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High Courts15 Mar 1961Allowed

Dr. Om Prakash Mishra Vs National Fire and General Insurance Co. Ltd. and Others

Madhya Pradesh High Court · AIR 1962 MP 19 : (1963) ILR (MP) 699

Motor Vehicles Act, 1939 — Section 110, 110(1), 110A , 110B, 110C

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High Courts14 Mar 1961

Kamal Singh Baldeo Singh Thakur Vs Gautam Sharma and Others

Madhya Pradesh High Court · (1961) CriLJ 491 : (1961) JLJ 828 : (1962) 7 MPLJ 25

Penal Code, 1860 (IPC) — Section 452, 506

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High Courts14 Mar 1961Dismissed

Sawai Singhai Nirmalchand Vs Union of India

Madhya Pradesh High Court · (1961) JLJ 935 : (1961) MPLJ 681

Civil Procedure Code, 1908 (CPC) — Section 80

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High Courts14 Mar 1961Allowed

Beni Prasad Vs Accountant General

Madhya Pradesh High Court · (1963) JLJ 851

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High Courts13 Mar 1961Dismissed

Hiralal Vs Ganpatrao

Madhya Pradesh High Court · (1961) JLJ 756

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High Courts09 Mar 1961Dismissed

New Bhopal Textiles Ltd. Vs State

Madhya Pradesh High Court · (1962) JLJ 253

Constitution of India, 1950 — Article 133(I)(b)

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High Courts08 Mar 1961Dismissed

Ramkishandas Vs Kalicharan

Madhya Pradesh High Court · (1963) JLJ 700

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High Courts08 Mar 1961Dismissed

Jadibai Vs Har Singh

Madhya Pradesh High Court · (1963) JLJ 842

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4Indore Land Revenue and Tenancy Act, 1931 — Section 45

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