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Madhya Pradesh High Court judgments, 2011

1,125 judgments · page 1 of 57

High Courts20 Dec 2011Dismissed

Babita Lila and Another Vs Union of India

Madhya Pradesh High Court · (2012) ILR (MP) 649

Criminal Procedure Code, 1973 (CrPC) — Section 195, 200, 202, 482Income Tax Act, 1961 — Section 132, 136, 178Penal Code, 1860 (IPC) — Section 109, 120B, 191, 193, 196
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High Courts20 Dec 2011

Arun Mohan Vs Smt. Geeta Patel

Madhya Pradesh High Court · (2012) ILR (MP) 1802

Constitution of India, 1950 — Article 226, 227Madhya Pradesh Land Revenue Code, 1959 — Section 170B, 210, 44, 44(1)(a), 50
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High Courts20 Dec 2011Dismissed

Punit Chauhan and others Vs State of Madhya Pradesh and others

Madhya Pradesh High Court · (2011) 12 MP CK 0005

Constitution of India, 1950 — Article 14Madhya Pradesh Gram Panchayat Raj Evam Gram Swaraj Adhiniyam, 1993 — Section 51(2), 53(1)Madhya Pradesh Panchayat Adhyapak Samvarg (Employment and Conditions of Service) Rules, 2008 — Rule 8
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High Courts19 Dec 2011Allowed

Prakash Vs State of M.P.

Madhya Pradesh High Court · (2012) 2 MPHT 15

Constitution of India, 1950 — Article 20(1)Criminal Procedure Code, 1973 (CrPC) — Section 216, 397, 401Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2, 21, 8
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