High Courts15 Dec 2011Allowed
Prabhu Das Shah Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 12 MP CK 0033
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2011
1,125 judgments · page 2 of 57
High Courts15 Dec 2011Dismissed
State of M.P. Vs Amol Singh and others
Madhya Pradesh High Court · (2012) 1 JLJ 329 : (2012) 2 MPHT 54
Arms Act, 1959 — Section 25(1B)Criminal Procedure Code, 1973 (CrPC) — Section 378, 378(2), 378(3), 378(5)Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
High Courts15 Dec 2011Dismissed
CIT Vs Kailash Chandra Dhanuka
Madhya Pradesh High Court · (2012) 208 TAXMAN 97
Income Tax Act, 1961 — Section 144A, 260A, 94, 94(7)
High Courts15 Dec 2011
M/s. Shri Krishna Automobiles Vs State of M.P. and others
Madhya Pradesh High Court · (2011) 12 MP CK 0007
Madhya Pradesh Value Added Tax Act, 2002 — Section 46, 46(5), 46(6), 46(8), 53(5)Madhya Pradesh Value Added Tax Rules, 2006 — Rule 58, 60
High Courts14 Dec 2011
Pappi Baghele and another Vs State of M.P and Santosh and another
Madhya Pradesh High Court · (2012) 2 JLJ 382 : (2012) 1 MPHT 453
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts14 Dec 2011Allowed
Union of India and Anr Vs Bhagri and Ors
Madhya Pradesh High Court · (2013) ACJ 386 : (2012) ILR (MP) 503 : (2012) 3 MPHT 117
Motor Vehicles Act, 1988 — Section 163A, 165, 165(I), 166Workmens Compensation Act, 1923 — Section 140(1), 163
High Courts14 Dec 2011
Nilofar Anjum and Another Vs Mohd. Aasif and Another
Madhya Pradesh High Court · (2011) 12 MP CK 0080
High Courts14 Dec 2011Allowed
Inder Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 12 MP CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 174, 374Penal Code, 1860 (IPC) — Section 148, 149, 302, 34
High Courts14 Dec 2011Allowed
Udal Singh @ Govind Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 12 MP CK 0039
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 174, 175Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
High Courts14 Dec 2011Allowed
Udaibhan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 12 MP CK 0037
Penal Code, 1860 (IPC) — Section 294, 307, 323, 326, 34
High Courts14 Dec 2011Dismissed
M.P. State Electricity Board and Another Vs Smt. Leelabai
Madhya Pradesh High Court · (2012) 133 FLR 811
High Courts13 Dec 2011
Indian Rubbers and Reclaims Ltd. Vs Commercial Tax Officer-Cum-Additional Tehsildar and Others
Madhya Pradesh High Court · (2012) 47 VST 515
Madhya Pradesh Vanijyik Kar Adhiniyam, 1994 — Section 69
High Courts13 Dec 2011Allowed
Smt. Vimla Bai and Another Vs Mukesh Verma and Others
Madhya Pradesh High Court · (2013) ACJ 1242 : (2012) 2 TAC 431
Motor Vehicles Act, 1988 — Section 173
High Courts13 Dec 2011Allowed
Kusum Kali Seyam and Others Vs Balwant Singh and Others
Madhya Pradesh High Court · (2013) 2 ACC 645 : (2013) ACJ 955
Motor Vehicles Act, 1988 — Section 166, 173
High Courts13 Dec 2011Allowed
Rekha Baghel and Others Vs Nishar Ahmad Khan and Others
Madhya Pradesh High Court · (2013) ACJ 847
Motor Vehicles Act, 1988 — Section 166, 173
High Courts13 Dec 2011
Gopal Chawala and others Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (2012) ILR (MP) 424 : (2012) 2 JLJ 421 : (2012) 2 MPHT 215 : (2012) 2 MPLJ 605
Constitution of India, 1950 — Article 14, 23, 37, 39, 43Madhya Pradesh Panchayat Adhyapak Samvarg (Employment and Conditions of Service) Rules, 2008 — Rule 2Madhya Pradesh Panchayat Shiksha Karmis (Recruitment and Conditions of Service) Rules, 1997 — Rule 5
High Courts13 Dec 2011
Hyder Khan and Another Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 1063
Criminal Procedure Code, 1973 (CrPC) — Section 173, 397, 401Penal Code, 1860 (IPC) — Section 107, 306, 34
High Courts13 Dec 2011
Anil Singh Vs United India Insurance Co. Ltd. and Another
Madhya Pradesh High Court · (2013) ACJ 875
Motor Vehicles Act, 1988 — Section 163A
High Courts13 Dec 2011Allowed
Kamla Rajput and Others Vs Vijay Singh Gujar and Others
Madhya Pradesh High Court · (2013) 2 ACC 653 : (2013) ACJ 967
Motor Vehicles Act, 1988 — Section 166, 173
High Courts13 Dec 2011Dismissed
New India Assurance Co. Ltd. Vs Somariya and Another
Madhya Pradesh High Court · (2012) 2 TAC 455
Workmens Compensation Act, 1923 — Section 2(1)(1), 4(1)(c)(ii)