High Courts09 Dec 2011Dismissed
Prakashrao Vs Smt. Jyoti
Madhya Pradesh High Court · (2012) 2 MPHT 253
Hindu Marriage Act, 1955 — Section 13(1)(ia), 28Penal Code, 1860 (IPC) — Section 498A
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2011
1,125 judgments · page 4 of 57
High Courts09 Dec 2011
Roop Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 1048
Criminal Procedure Code, 1973 (CrPC) — Section 222Penal Code, 1860 (IPC) — Section 147, 148, 149, 186, 222
High Courts09 Dec 2011Allowed
Indu Kabra (Smt.) Vs Elixir Infrastructure and Another
Madhya Pradesh High Court · (2012) ILR (MP) 1758 : (2012) 4 MPJR 304
Criminal Procedure Code, 1973 (CrPC) — Section 200, 203Penal Code, 1860 (IPC) — Section 420
High Courts09 Dec 2011
Mahesh Kumar Dhawan Vs State of M.P. and another
Madhya Pradesh High Court · (2012) 3 Crimes 417 : (2012) 1 JLJ 256 : (2012) 2 MPHT 158
Criminal Procedure Code, 1973 (CrPC) — Section 188, 198, 2, 482Penal Code, 1860 (IPC) — Section 306, 370, 375, 376, 4
High Courts09 Dec 2011Allowed
Harinarayan Sharma Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 865 : (2012) 2 MPHT 434
High Courts09 Dec 2011Allowed
Bhopal Singh Vs Rahul Mahavar and Others
Madhya Pradesh High Court · (2011) 12 MP CK 0042
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts09 Dec 2011Allowed
Rajendra Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) 12 MP CK 0034
High Courts09 Dec 2011Allowed
Sunil Vs State of M.P
Madhya Pradesh High Court · (2012) ILR (MP) 610 : (2012) 1 MPHT 241
Arms Act, 1959 — Section 25, 27, 30Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 397, 401, 437(3)Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13, 5
High Courts09 Dec 2011
Suresh Pal Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 1 MPHT 226 : (2012) 3 MPJR 195
Madhya Pradesh Police Regulations — Regulation 70A
High Courts09 Dec 2011
Vidhyadhar Dubey Vs State Industrial Court and Others
Madhya Pradesh High Court · (2011) 12 MP CK 0006
High Courts08 Dec 2011Dismissed
Ram Prakash Verma Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 416 : (2012) 2 MPHT 240
Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts08 Dec 2011Dismissed
G.S. Pardesi [D] thr. L.Rs. Smt Sarla Vs Government of Madhya Pradesh
Madhya Pradesh High Court · (2011) 12 MP CK 0068
Limitation Act, 1963 — Section 5
High Courts08 Dec 2011
Shobha Ram Raikwar Vs Secretary The State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 12 MP CK 0057
High Courts08 Dec 2011Dismissed
State of M.P. and others Vs Smt. Chitra Rai (Malviya)
Madhya Pradesh High Court · (2011) 12 MP CK 0036
High Courts08 Dec 2011Dismissed
State of Madhya Pradesh Vs Shri Ram Kripal Verma
Madhya Pradesh High Court · (2012) 132 FLR 768
Industrial Disputes Act, 1947 — Section 25F
High Courts07 Dec 2011
Achhelal Choudhary and Others Vs State of M.P.
Madhya Pradesh High Court · (2012) 2 MPLJ 675
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 294, 307, 323, 324, 325
High Courts07 Dec 2011Dismissed
Vinod Kumar Rajput Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 12 MP CK 0067
High Courts07 Dec 2011Allowed
Smt. Nisha gour Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 12 MP CK 0058
High Courts07 Dec 2011Allowed
Bhagchand Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 12 MP CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts07 Dec 2011Allowed
Shakuntalatiwari (Smt.) Vs Mohammad Ramjan
Madhya Pradesh High Court · (2012) ILR (MP) 160 : (2012) 4 MPJR 78