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Madhya Pradesh High Court judgments, 1966

201 judgments · page 1 of 11

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High Courts23 Dec 1966Allowed

Premji Bhai Ganesh Bhai Kshatriya Vs Vice Chancellor, Ravishankar University and Others

Madhya Pradesh High Court · AIR 1967 MP 194 : (1970) ILR (MP) 401 : (1967) JLJ 464

Constitution of India, 1950 — Article 226Sagar University Act, 1946 — Section 32Sagar University of Ordinances — Ordinance 19, Ordinance 48
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High Courts23 Dec 1966Dismissed

Vinod Sagar Sood Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1967 MP 182 : (1967) JLJ 551

Constitution of India, 1950 — Article 14, 226
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High Courts23 Dec 1966

Kanhiram Ramgopal Vs Commissioner of Sales Tax

Madhya Pradesh High Court · AIR 1967 MP 210 : (1970) ILR (MP) 517 : (1967) 19 STC 408

Madhya Pradesh General Sales Tax Act, 1958 — Section 50(1), 7
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High Courts23 Dec 1966

Perfect Pottery Co. Ltd. Vs Commissioner of Sales Tax

Madhya Pradesh High Court · AIR 1967 MP 234 : (1967) JLJ 330 : (1967) 19 STC 234

Central Provinces and Berar Sales Tax Act, 1947 — Section 2, 4(1)Contract Act, 1872 — Section 2
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High Courts23 Dec 1966Allowed

Nathoolal Vs Union of India and others

Madhya Pradesh High Court · (1969) JLJ 490 : (1969) MPLJ 413

Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 77
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High Courts22 Dec 1966Dismissed

Bhopal Sugar Industries Ltd. Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1967 MP 197 : (1970) ILR (MP) 392 : (1967) JLJ 317

Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 10, 2, 3, 7, 9
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High Courts22 Dec 1966Dismissed

Prabhakar Narayan Menjoge Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1967 MP 215 : (1967) 15 FLR 10 : (1967) JLJ 338 : (1968) 2 LLJ 290

Constitution of India, 1950 — Article 311(2)
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High Courts21 Dec 1966Dismissed

Madhya Pradesh State Road Transport Corporation Vs Smt. Munnabai and Others

Madhya Pradesh High Court · (1967) MPLJ 963

Motor Vehicles Act, 1939 — Section 110D
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High Courts21 Dec 1966Dismissed

Madhya Pradesh State Road Transport Corporation and Another Vs Munnabai and Others

Madhya Pradesh High Court · (1967) ACJ 214 : (1968) JLJ 153

Civil Procedure Code, 1908 (CPC) — Section 80Criminal Procedure Code, 1898 (CrPC) — Section 195Limitation Act, 1963 — Section 10, 11, 12, 13, 14
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High Courts20 Dec 1966Allowed

Dadabhoy's New Chirimiri Ponri Hill Colliery Co. Private Ltd. Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1967 MP 184 : (1967) JLJ 592

Constitution of India, 1950 — Article 226, 73Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 2, 30A, 9(1), 9(3)
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High Courts20 Dec 1966Allowed

State of M.P. and others Vs Gajraj Singh

Madhya Pradesh High Court · (1971) JLJ 1011 : (1971) MPLJ 837

Civil Procedure Code, 1908 (CPC) — Section 80
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High Courts20 Dec 1966Allowed

Shyamlal Vs Smt. Saraswati Bai

Madhya Pradesh High Court · AIR 1967 MP 204 : (1967) JLJ 302

Hindu Marriage Act, 1955 — Section 23, 9
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High Courts13 Dec 1966

Kashiram Ramgopal Vs Commissioner of Sales Tax

Madhya Pradesh High Court · (1967) JLJ 322

Central Sales Tax Act, 1956 — Section 5(1)
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High Courts12 Dec 1966Allowed

Inderlal Balkiram Vs Mahngi Bai Imratlal and Others

Madhya Pradesh High Court · AIR 1967 MP 163 : (1969) ILR (MP) 863 : (1967) JLJ 31

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 13, 13(1)
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High Courts09 Dec 1966

S.R. Calcuttawala Vs The Commissioner of Sales Tax

Madhya Pradesh High Court · AIR 1967 MP 180 : (1970) ILR (MP) 348 : (1967) JLJ 500 : (1967) 19 STC 230

Madhya Pradesh General Sales Tax Act, 1958 — Section 12
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High Courts06 Dec 1966Partly Allowed

Suman Varma Vs Nava Bharat Karmachari Sangh and Others

Madhya Pradesh High Court · AIR 1967 MP 275 : (1967) 14 FLR 419 : (1970) ILR (MP) 292 : (1967) JLJ 456 : (1968) 2 LLJ 280

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11, 15, 2, 33B, 33B(1)
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High Courts23 Nov 1966

Messrs Ramdas Siriram Firm, Indore Vs The Regional Asstt. Commissioner of Sales Tax, Indore and Another

Madhya Pradesh High Court · (1967) JLJ 39 : (1967) MPLJ 142

Constitution of India, 1950 — Article 226, 227
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High Courts22 Nov 1966Allowed

State of Madhya Pradesh Vs Laxminarayan

Madhya Pradesh High Court · (1972) JLJ 6 : (1971) MPLJ 1033

Criminal Procedure Code, 1898 (CrPC) — Section 497(1)Penal Code, 1860 (IPC) — Section 326
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High Courts22 Nov 1966Allowed

State of Madhya Pradesh Vs Laxminarayan (Accused)

Madhya Pradesh High Court · (1970) MPLJ 236

Criminal Procedure Code, 1898 (CrPC) — Section 497(1)Penal Code, 1860 (IPC) — Section 326
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High Courts18 Nov 1966Dismissed

Laxman Tulsiram Vs Dayalal Meghji and Co. Badashahi Bidi Works and Another

Madhya Pradesh High Court · AIR 1967 MP 155 : (1967) 15 FLR 454 : (1968) 1 LLJ 139

Industrial Disputes Act, 1947 — Section 33C(1), 33C(2)
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