High Courts18 Nov 1966
Laxman Vs Dayalal Meghji and Co. Badashahi Bidi Works and Another
Madhya Pradesh High Court · (1967) JLJ 74
Industrial Disputes Act, 1947 — Section 25FF, 33CPayment of Wages Act, 1936 — Section 15, 16, 18, 2, 24
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1966
201 judgments · page 2 of 11
High Courts18 Nov 1966
Laxman Tulsiram Wandre Vs M/S Dayalal Meghji and Company Badashahi Bidi Works, Raipur and Another
Madhya Pradesh High Court · (1967) MPLJ 63
Industrial Disputes Act, 1947 — Section 33C, 33C(2)
High Courts11 Nov 1966
Shri Kishanchand Govindram Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1967) 19 STC 465
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(2)
High Courts10 Nov 1966Dismissed
Sagarmal Vs Dilip Singh and others
Madhya Pradesh High Court · (1973) JLJ 88 : (1971) MPLJ 797
Criminal Procedure Code, 1898 (CrPC) — Section 146(1)
High Courts10 Nov 1966Dismissed
Ardeshar Sorabji and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1968 MP 13 : (1967) JLJ 267
Arbitration Act, 1940 — Section 34
High Courts10 Nov 1966Partly Allowed
Madhya Pradesh Bank Employees Association and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1970) JLJ 194 : (1970) 2 LLJ 556 : (1970) 15 MPLJ 46
Constitution of India, 1950 — Article 19(1), 226
High Courts09 Nov 1966
Radhakrishan Narayandas, a firm Vs Regional Provident Fund Commissioner and Another
Madhya Pradesh High Court · AIR 1967 MP 157 : (1970) ILR (MP) 266 : (1967) JLJ 86 : (1967) 2 LLJ 649
Provident Funds Act, 1952 — Section 1(3), 4, 7A, 8
High Courts08 Nov 1966Dismissed
Ramkunwarbai Vs Motiram and others
Madhya Pradesh High Court · (1967) JLJ 96
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts08 Nov 1966Dismissed
Ramkunwarbai Vs Motikam Puna Gujar and Others
Madhya Pradesh High Court · (1967) MPLJ 231
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts08 Nov 1966Allowed
Raipur Transport Co. Private Ltd. Vs M.P. Singh and Others
Madhya Pradesh High Court · AIR 1968 MP 36 : (1967) JLJ 889
Motor Vehicles (Taxation of Passengers) Act, 1959 — Section 10, 7, 8, 9
High Courts05 Nov 1966Dismissed
S. Nanjundiah and Others Vs Nanak Chand and Others
Madhya Pradesh High Court · (1967) ACJ 1
Motor Vehicles Act, 1988 — Section 110, 110A, 110F
High Courts03 Nov 1966Dismissed
V.P. Gidroniya Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1967 MP 231 : (1970) ILR (MP) 249 : (1967) JLJ 79 : (1968) 1 LLJ 664
Constitution of India, 1950 — Article 311
High Courts03 Nov 1966Dismissed
V.P. Gidroniya Vs State of Madhya Pradesh, Revenue Department, Bhopal and Others
Madhya Pradesh High Court · (1967) MPLJ 39
High Courts31 Oct 1966Allowed
Princess Ushadevi Malhotra and Others Vs Bhagwandas Tiwari and Another
Madhya Pradesh High Court · AIR 1967 MP 250 : (1967) JLJ 197
Contract Act, 1872 — Section 134, 135, 137, 139
High Courts30 Oct 1966Allowed
Balram Chunnilal and Others Vs Durgalal Shivnarain
Madhya Pradesh High Court · AIR 1968 MP 81 : (1970) ILR (MP) 624
Evidence Act, 1872 — Section 116, 117Limitation Act, 1908 — Article 144, 10
High Courts28 Oct 1966Dismissed
Sudarshan Transport Services (P.) Ltd., Bilaspur Vs State Transport Appellate Authority, M.P., Gwalior and Others
Madhya Pradesh High Court · (1967) MPLJ 45
Motor Vehicles Act, 1988 — Section 2(3)
High Courts28 Oct 1966Dismissed
Sudershan Transport Services (Private) Ltd. Vs State Transport Appellate Authority and Others
Madhya Pradesh High Court · AIR 1967 MP 162 : (1970) ILR (MP) 245 : (1967) JLJ 29
Motor Vehicles Act, 1939 — Section 123, 48, 51, 60(1)
High Courts27 Oct 1966
Burhar and Amlai Collierles (Shaw Wallace and Co. Ltd.) Vs Central Industrial Tribunal and Others
Madhya Pradesh High Court · (1967) 2 LLJ 528
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11
High Courts18 Oct 1966Partly Allowed
Sindhi Sahiti Multipurpose Transport Co-operative Society Ltd. Vs Municipal Council and Another
Madhya Pradesh High Court · AIR 1967 MP 169 : (1970) ILR (MP) 234 : (1967) JLJ 47
Central Provinces and Berar Motor Vehicles Taxation Act, 1947 — Section 6Madhya Pradesh Municipalities Act, 1961 — Section 127, 129, 349, 357(3), 358(7)Motor Vehicles Act, 1939 — Section 68(2)
High Courts13 Oct 1966
Balram and Others Vs Durgalal (Deceased) by L.R. Bhauribai
Madhya Pradesh High Court · (1967) JLJ 471 : (1967) MPLJ 384
Civil Procedure Code, 1908 (CPC) — Section 92