High Courts26 Sept 1966Allowed
Tahsil Co-operative Agricultural, Association Ltd., Balod Vs Union of India and another
Madhya Pradesh High Court · (1968) MPLJ 325
Railways Act, 1890 — Section 140, 77
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1966
201 judgments · page 4 of 11
High Courts24 Sept 1966Dismissed
Purshottam Vs Ramcharanlal and Others
Madhya Pradesh High Court · (1966) JLJ 1069 : (1967) MPLJ 32
Transfer of Property Act, 1882 — Section 76(a)
High Courts22 Sept 1966Dismissed
Ratanlal Hukumchand Vs Additional Commissioner of Sales Tax and Another
Madhya Pradesh High Court · (1970) ILR (MP) 63 : (1966) JLJ 1098 : (1966) 11 MPLJ 1149 : (1967) 19 STC 92
Constitution of India, 1950 — Article 226
High Courts21 Sept 1966Allowed
Pt. Banarsi Dass Bhanot Vs Shri Devi Shankar and Others
Madhya Pradesh High Court · (1970) ILR (MP) 44 : (1966) JLJ 1056
Constitution of India, 1950 — Article 226, 227Mines and Minerals (Development and Regulation) Act, 1957 — Section 26
High Courts21 Sept 1966
Sheo Narayan Choudhari and Another Vs Industrial Court (A.W. Kanwadikar) and Others
Madhya Pradesh High Court · (1970) ILR (MP) 51 : (1968) 1 LLJ 105 : (1966) 11 MPLJ 1104
High Courts20 Sept 1966Dismissed
Nathuram Dansena Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 1967 MP 207 : (1968) 1 LLJ 660 : (1966) 11 MPLJ 1111
Constitution of India, 1950 — Article 311(2)
High Courts20 Sept 1966Dismissed
Nathuram Vs State of M.P. and Ors
Madhya Pradesh High Court · (1966) JLJ 1087
High Courts15 Sept 1966Allowed
Gandharva Land and Finance (Pvt.) Ltd. Vs The Board of Revenue, Madhya Pradesh, Gwalior and Others
Madhya Pradesh High Court · (1970) ILR (MP) 26 : (1966) JLJ 1053
Constitution of India, 1950 — Article 226Madhya Pradesh Land Revenue Code, 1959 — Section 172, 258, 258(4), 59, 69
High Courts15 Sept 1966Dismissed
Capital Multipurpose Co-Operative Society Ltd., Bhopal and others Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1970) ILR (MP) 532 : (1968) MPLJ 921
Constitution of India, 1950 — Article 166(3), 19(1)(g), 19(6), 226, 227Road Transport Corporations Act, 1950 — Section 18, 19, 44, 7, 8
High Courts15 Sept 1966Dismissed
K.M. Chopra and Co. Vs Additional Commissioner of Sales Tax and Others
Madhya Pradesh High Court · AIR 1967 MP 124 : (1970) ILR (MP) 31 : (1966) 11 MPLJ 1115 : (1967) 19 STC 46
Central Sales Tax Act, 1956 — Section 8(1), 8(4), 9(2)Madhya Pradesh Sales Tax (Central) Rules, 1957 — Rule 8(2)
High Courts15 Sept 1966
Baluram Daluram and Others Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1967 MP 130 : (1965) ILR (MP) 923 : (1967) JLJ 515
Constitution of India, 1950 — Article 14Madhya Pradesh State Road Transport Services (Development) Rules, 1959 — Rule 6Motor Vehicles Act, 1939 — Section 65D(1), 68C, 68D, 68D(2), 68I
High Courts14 Sept 1966Dismissed
Smt. Sugga Bai and Others Vs Smt. Hiralal and Others
Madhya Pradesh High Court · AIR 1969 MP 32 : (1969) JLJ 227 : (1968) 13 MPLJ 840 : (1968) MPLJ 840
Evidence Act, 1872 — Section 116Hindu Minority and Guardianship Act, 1956 — Section 8Madhya Bharat Accommodation Control Act, 1955 — Section 11
High Courts13 Sept 1966Dismissed
Tarachand Gupta Vs Smt. Annapurnabai
Madhya Pradesh High Court · (1968) ILR (MP) 816 : (1968) JLJ 1040 : (1968) MPLJ 751
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(f)
High Courts12 Sept 1966
Hajarilal Kishorilal Dhar Vs Commissioner of Income Tax
Madhya Pradesh High Court · AIR 1967 MP 128 : (1970) ILR (MP) 186 : (1967) 64 ITR 563 : (1966) 11 MPLJ 1156
Income Tax Act, 1922 — Section 22(2), 22(4), 66(1)Income Tax Act, 1961 — Section 139(2), 142(1), 256(1), 274
High Courts29 Aug 1966Dismissed
Yeshwant Rao Meghawale Vs Madhya Pradesh Legislative Assembly and Others
Madhya Pradesh High Court · AIR 1967 MP 95 : (1966) 11 MPLJ 1037
Constitution of India, 1950 — Article 190, 191, 194(3), 208(1), 212(1)
High Courts29 Aug 1966Dismissed
Yashwantrao Meghawale Vs M.P. Legislative Assembly and Others
Madhya Pradesh High Court · (1966) JLJ 833
Constitution of India, 1950 — Article 226, 227Representation of the People Act, 1951 — Section 150
High Courts28 Aug 1966Dismissed
Benechand Vs State of M.P.
Madhya Pradesh High Court · (1968) JLJ 819
Criminal Procedure Code, 1898 (CrPC) — Section 403Gold (Control) Rules, 1963 — Rule 126
High Courts26 Aug 1966
Benechand Bhomraj Kothari Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (1968) CriLJ 834 : (1968) ILR (MP) 662 : (1968) 13 MPLJ 193
Constitution of India, 1950 — Article 20Penal Code, 1860 (IPC) — Section 120B
High Courts25 Aug 1966
In Re: Vinod Maheshwari and Others
Madhya Pradesh High Court · AIR 1967 MP 104 : (1967) CriLJ 498 : (1966) 11 MPLJ 1096
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 1
High Courts25 Aug 1966
State of M.P. Vs Abbasbhai Tyab Ali Bohra
Madhya Pradesh High Court · (1967) CriLJ 1723 : (1967) JLJ 779
Prevention of Food Adulteration Act, 1954 — Section 12, 13, 16, 7