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Madhya Pradesh High Court judgments, 1966

201 judgments · page 5 of 11

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High Courts25 Aug 1966

In Re : Vinod Maheshwari, Printer and Publisher of M.P. Chronicle and others

Madhya Pradesh High Court · (1966) JLJ 950

Conduct of Elections Rules, 1961 — Rule 94AConstitution of India, 1950 — Article 143
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High Courts25 Aug 1966

Commissioner of Sales Tax, M.P. Vs Basantilal Banarsidas, Khandwa

Madhya Pradesh High Court · (1971) JLJ 138

Central Provinces and Berar Sales Tax Act, 1947 — Section 2(c)Madhya Pradesh General Sales Tax Act, 1958 — Section 44
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High Courts22 Aug 1966Allowed

Babulal Jain and others Vs State of M.P. and Others

Madhya Pradesh High Court · (1966) JLJ 735

Madhya Pradesh Municipalities Act, 1961 — Section 2(2)(ii), 47
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High Courts20 Aug 1966

Commissioner of Sales Tax Vs Daulatram Dulichand Ratlam

Madhya Pradesh High Court · (1966) JLJ 927

Madhya Pradesh General Sales Tax Act, 1958 — Section 44
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High Courts20 Aug 1966

Commissioner of Sales Tax Vs Daulatram Dulichand

Madhya Pradesh High Court · AIR 1967 MP 89 : (1969) ILR (MP) 1063 : (1966) 11 MPLJ 1029 : (1967) 19 STC 502

Madhya Bharat Sales Tax Act, 1950 — Section 4(3)Madhya Bharat Sales Tax Rules, 1950 — Rule 11
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High Courts19 Aug 1966

State of Madhya Pradesh Vs Sitaram Vishwanath and Others

Madhya Pradesh High Court · (1968) CriLJ 1002 : (1968) ILR (MP) 829 : (1968) JLJ 389 : (1968) 13 MPLJ 237

Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(5)
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High Courts18 Aug 1966

Madhukar Vs Bhilai Steel Project (by General Manager) and Another

Madhya Pradesh High Court · (1969) ILR (MP) 965 : (1966) JLJ 934 : (1966) 2 LLJ 745 : (1966) 11 MPLJ 1024

Constitution of India, 1950 — Article 226, 227
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High Courts18 Aug 1966Allowed

Ramshakal Yadav Vs Chief Security Officer, Railway Protection Force and Others

Madhya Pradesh High Court · AIR 1967 MP 91 : (1969) 1 LLJ 343 : (1966) 11 MPLJ 1032

Constitution of India, 1950 — Article 311(2)
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High Courts18 Aug 1966

KISHANLAL Vs COMMISSIONER OF Income Tax, M. P.

Madhya Pradesh High Court · (1969) ILR (MP) 1051 : (1967) 64 ITR 285 : (1966) JLJ 956 : (1966) 11 MPLJ 1118

Income Tax Act, 1961 — Section 139, 142, 143, 148, 271
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High Courts18 Aug 1966Allowed

Ramshakal Yadav Vs Chief Security Officer Railway Protection Force Bombay and others

Madhya Pradesh High Court · (1966) JLJ 938

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High Courts12 Aug 1966

Divisional Superintendent, Central Railway and Another Vs Onkarnath Gupta

Madhya Pradesh High Court · (1968) ILR (MP) 963 : (1968) JLJ 1036 : (1969) 1 LLJ 705 : (1969) MPLJ 54

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 311Payment of Wages Act, 1936 — Section 15, 17, 7
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High Courts10 Aug 1966

Gajadhar Prasad Nathu Lal Vs Commissioner of Wealth-tax

Madhya Pradesh High Court · (1970) 76 ITR 615 : (1970) JLJ 83 : (1969) 14 MPLJ 689

Wealth Tax Act, 1957 — Section 27
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High Courts08 Aug 1966

Ram Ratan Prasad Jagesar Sao of Bhaphouli, District Sarguja Vs Ramtapeswar Raqhubir Dube of Barion, District Sarguja

Madhya Pradesh High Court · (1969) JLJ 164 : (1968) MPLJ 802

Contract Act, 1872 — Section 25(3)
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High Courts04 Aug 1966Dismissed

Rameshchandra Vs Union of India (UOI) and Others

Madhya Pradesh High Court · AIR 1967 MP 81 : (1969) ILR (MP) 955 : (1967) 2 LLJ 658 : (1966) 11 MPLJ 990

Constitution of India, 1950 — Article 226, 311
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High Courts04 Aug 1966Dismissed

Rameshchandra Vs Union of India and others

Madhya Pradesh High Court · (1966) JLJ 944

Licensing (Consolidation) Act, 1910 — Section 19Penal Code, 1860 (IPC) — Section 409
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High Courts03 Aug 1966Allowed

Narbada Prasad Vs Brijlal and Others

Madhya Pradesh High Court · (1966) JLJ 731

Constitution of India, 1950 — Article 226, 227Madhya Pradesh Co-operative Societies Act, 1960 — Section 64, 66, 67
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High Courts03 Aug 1966Allowed

Narbada Prasad Tiwari Vs Brijlal and Others

Madhya Pradesh High Court · AIR 1967 MP 147 : (1969) ILR (MP) 949 : (1966) 11 MPLJ 909

Madhya Pradesh Gram Panchayat Act, 1962 — Section 11(3)
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High Courts28 Jul 1966Dismissed

Manaklal Bhagchand Sahu of Amarwara, District Chhindwara Vs Bhagwandas Hibalal Chaurasia of Amarwara, District Chhindwara

Madhya Pradesh High Court · (1968) JLJ 1043 : (1968) MPLJ 806

Madhya Pradesh Land Revenue Code, 1959 — Section 165(4)
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High Courts28 Jul 1966Allowed

Divyanand Saraswati and Others Vs Gopaldas Anand and Others

Madhya Pradesh High Court · (1969) JLJ 881 : (1969) MPLJ 567

Arbitration Act, 1940 — Section 14
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High Courts26 Jul 1966Allowed

State of Madhya Pradesh Vs Mangu Kishan

Madhya Pradesh High Court · AIR 1967 MP 167 : (1967) CriLJ 895 : (1966) 11 MPLJ 1134

Penal Code, 1860 (IPC) — Section 300, 302, 304
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