High Courts06 Jan 1966Allowed
Abdul Haque Naseem Vs Board of Secondary Education and Others
Madhya Pradesh High Court · AIR 1966 MP 228 : (1968) ILR (MP) 879 : (1966) JLJ 629 : (1966) 11 MPLJ 439
Constitution of India, 1950 — Article 226Madhya Pradesh Secondary Education Act, 1959 — Section 22, 23Madhya Pradesh Secondary Education Board Regulations, 1959 — Regulation 2, 2(10), 2(11), 20
