High Courts31 Jan 1961
LAKHMICHAND MUCHHAL Vs COMMISSIONER OF Income Tax, MADHYA PRADESH.
Madhya Pradesh High Court · (1961) ILR (MP) 1053 : (1961) 43 ITR 315 : (1961) JLJ 1034
Income Tax Act, 1961 — Section 4, 42, 61, 66
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1961
385 judgments · page 18 of 20
High Courts31 Jan 1961Dismissed
Fulchand Rakhabdas MahaJan Vs Kanhaiya Lal Daluram and another
Madhya Pradesh High Court · (1962) JLJ 962 : (1962) MPLJ 423
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 60
High Courts30 Jan 1961
Saligram Nathani Vs Commissioner, Income Tax
Madhya Pradesh High Court · (1961) JLJ 727
Income Tax Act, 1922 — Section 25(4), 66(2)
High Courts30 Jan 1961Allowed
Dhan Singh Jassoo and others Vs Nathoo Prasad Balaram
Madhya Pradesh High Court · (1962) JLJ 1010 : (1962) MPLJ 741
Madhya Pradesh Land Revenue Code, 1959 — Section 185(1)(ii)(b)
High Courts30 Jan 1961Dismissed
Nathmal Ghasilal Vs Phoolchand Ramnarain
Madhya Pradesh High Court · (1961) JLJ 1235
High Courts30 Jan 1961Dismissed
Gopal Pema Vs Bondar Birdaji and another
Madhya Pradesh High Court · (1962) MPLJ 203
Limitation Act, 1963 — Article 141
High Courts28 Jan 1961
Moti Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (1961) MPLJ 389
Madhya Bharat Land Revenue and Tenancy Act, 1950 — Section 51Madhya Bharat Zamindari Abolition Act, 1951 — Section 51
High Courts27 Jan 1961
ESTATE OF I.A.T. WARDE Vs COMMISSIONER OF Income Tax, M.P., NAGPUR AND BHANDARA.
Madhya Pradesh High Court · (1961) ILR (MP) 772 : (1961) 43 ITR 219 : (1961) JLJ 813 : (1961) 6 MPLJ 609
Income Tax Act, 1961 — Section 10, 11, 12, 13, 24Succession Act, 1925 — Section 104, 211, 269
High Courts27 Jan 1961Dismissed
Yeshwant Singh Vs Sagarmal
Madhya Pradesh High Court · (1963) JLJ 860
Indore Land Acquisition Act — Section 6(1), 9
High Courts27 Jan 1961Dismissed
Kishanlal Vs Mangilal
Madhya Pradesh High Court · (1964) JLJ 315
Contract Act, 1872 — Section 10Gwalior Contract Act — Section 30
High Courts25 Jan 1961Allowed
Khatumal Ghanshamdas Vs Abdul Qadir Jamaluddin and Others
Madhya Pradesh High Court · AIR 1961 MP 295 : (1961) ILR (MP) 240 : (1961) JLJ 710 : (1961) 6 MPLJ 587
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 8Motor Vehicles Act, 1939 — Section 110F
High Courts25 Jan 1961
Nanboo Kedar and Another Vs State
Madhya Pradesh High Court · AIR 1962 MP 91 : (1962) JLJ 427
Penal Code, 1860 (IPC) — Section 109, 111, 114, 304, 323
High Courts25 Jan 1961
State of Madhya Pradesh Vs Ahmadulla
Madhya Pradesh High Court · (1961) CriLJ 43 : (1961) JLJ 1060
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 84
High Courts25 Jan 1961Dismissed
Maharaja Talkies Vs Maganlal
Madhya Pradesh High Court · (1961) JLJ 1484
Civil Procedure Code, 1908 (CPC) — Section 40
High Courts24 Jan 1961Dismissed
Dhoolcha Vs Leelabai
Madhya Pradesh High Court · (1963) JLJ 769
Civil Procedure Code, 1908 (CPC) — Section 63, 73
High Courts24 Jan 1961
Ganesh Kana Kalota Vs State of M.P.
Madhya Pradesh High Court · (1961) MPLJ 518
Indore Land Revenue and Tenancy Act, 1931 — Section 64
High Courts23 Jan 1961Dismissed
Aladad Khan Kalukhan Vs Kazi Nasaruddin
Madhya Pradesh High Court · (1961) JLJ 1094
Transfer of Property Act, 1882 — Section 111, 76(a)
High Courts20 Jan 1961Allowed
Kunwarbai Rathodniji Vs Jasraj
Madhya Pradesh High Court · (1961) JLJ 1403
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Limitation Act, 1963 — Section 14
High Courts20 Jan 1961Allowed
Mamoorkhan Vs Rama and Others
Madhya Pradesh High Court · (1961) MPLJ 391
Transfer of Property Act, 1882 — Section 52
High Courts20 Jan 1961Allowed
Ratanlal and Another Vs Mannalal and Another
Madhya Pradesh High Court · (1961) MPLJ 384
Madhya Bharat Land Revenue and Tenancy Act, 1950 — Section 51