High Courts02 Dec 1961Dismissed
Krishnrao and Others Vs Deorao Yeshwantrao
Madhya Pradesh High Court · AIR 1963 MP 49 : (1962) MPLJ 154
Civil Procedure Code, 1908 (CPC) — Section 50, 53
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1961
385 judgments · page 2 of 20
High Courts01 Dec 1961Dismissed
Smt. Premanbai Vs Channoolal Punao
Madhya Pradesh High Court · AIR 1963 MP 57 : (1964) ILR (MP) 75 : (1962) JLJ 517 : (1962) 7 MPLJ 770 : (1962) MPLJ 770
High Courts01 Dec 1961Allowed
Ambika Prasad Bhawani Sao and Another Vs Shiv Shankar Dayal Choube
Madhya Pradesh High Court · AIR 1963 MP 194 : (1962) ILR (MP) 557 : (1963) JLJ 129
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 2, 2(12)Court Fees Act, 1870 — Section 7Suits Valuation Act, 1887 — Section 8
High Courts29 Nov 1961Allowed
Jagannath Ganpatram Agarwal Vs Jamnalal Sidhheshwar and others
Madhya Pradesh High Court · (1962) JLJ 757 : (1962) MPLJ 548
Limitation Act, 1963 — Section 14
High Courts29 Nov 1961
Shantilal Bardichand Mahajan Vs Champalal Radhaji and Others
Madhya Pradesh High Court · AIR 1962 MP 363 : (1962) JLJ 604 : (1962) 7 MPLJ 596 : (1962) MPLJ 596
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 99Transfer of Property Act, 1882 — Section 53
High Courts29 Nov 1961Dismissed
Indore Malwa United Mills Ltd. Vs Ramkaran Ghisslal
Madhya Pradesh High Court · AIR 1963 MP 197 : (1964) MPLJ 848
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Contract Act, 1872 — Section 73Evidence Act, 1872 — Section 114
High Courts29 Nov 1961
State of Madhya Pradesh Vs Dewas Biscuit Factory Dewas etc.
Madhya Pradesh High Court · AIR 1963 MP 201 : (1962) JLJ 1045 : (1962) MPLJ 114
Companies Act, 1956 — Section 511, 530
High Courts27 Nov 1961Allowed
Shantabai alias Santosh Kumari Vs Sukhnandan Maikulal Tamboli of Indore
Madhya Pradesh High Court · (1962) MPLJ 617
Hindu Marriage Act, 1955 — Section 10(1)(b), 23(1)(b), 23(2), 9(1), 9(2)
High Courts27 Nov 1961Allowed
Shantibai Vs Sukhnandan
Madhya Pradesh High Court · (1962) JLJ 442
Hindu Marriage Act, 1955 — Section 23(1)(b), 23(2)
High Courts27 Nov 1961Allowed
Maltibai Vs Bhimdeo Rao
Madhya Pradesh High Court · (1962) JLJ 230
Madhya Bharat Abolition of Jagirs Act, 2008 — Section 18Succession Act, 1925 — Section 370
High Courts25 Nov 1961Allowed
Sunderbai Babulal Rawala Vs Babulal Dewa Rawala
Madhya Pradesh High Court · (1962) MPLJ 448
Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts24 Nov 1961Dismissed
Indore Malwa United Mills, Ltd. Vs Ramkaran
Madhya Pradesh High Court · (1962) JLJ 646
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3
High Courts21 Nov 1961Dismissed
Laxmikant Rao Vs Bhikalal
Madhya Pradesh High Court · (1963) JLJ 608
Central Provinces and Berar Money Lenders Act, 1934 — Section 11Civil Procedure Code, 1908 (CPC) — Section 47
High Courts21 Nov 1961Dismissed
Shankarlal Kishanlal Vs Chandulal and Sons
Madhya Pradesh High Court · AIR 1962 MP 366 : (1964) JLJ 674 : (1962) MPLJ 167
Limitation Act, 1908 — Article 182
High Courts20 Nov 1961
Major Gopinathan Vs The State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1963) ILR (MP) 157
Army Act, 1950 — Section 125, 126, 191, 52, 69Penal Code, 1860 (IPC) — Section 147, 34, 341, 342, 352
High Courts09 Nov 1961Dismissed
Diman Singh Vs Rameshwar
Madhya Pradesh High Court · (1964) JLJ 279
Madhya Bharat Zamindari Abolition Act, 1951 — Section 41
High Courts09 Nov 1961Dismissed
Chhaganlal Vs Swaroop Chand
Madhya Pradesh High Court · (1962) JLJ 808
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, Order 30 Rule 1
High Courts09 Nov 1961
BIRLA GWALIOR PRIVATE LTD. Vs COMMISSIONER OF Income Tax, M.P.
Madhya Pradesh High Court · (1962) ILR (MP) 987 : (1962) 44 ITR 847 : (1962) JLJ 249 : (1962) 7 MPLJ 236
Income Tax Act, 1961 — Section 10, 66
High Courts09 Nov 1961
Shankerlal Vs Ramshanker and Another
Madhya Pradesh High Court · AIR 1962 MP 273 : (1962) ILR (MP) 746 : (1962) JLJ 124 : (1962) 7 MPLJ 302
Criminal Procedure Code, 1898 (CrPC) — Section 4(1), 417(3), 439
High Courts09 Nov 1961Partly Allowed
Baratilal Baijnath Vs Mst. Bindabai
Madhya Pradesh High Court · AIR 1963 MP 122 : (1962) ILR (MP) 424 : (1963) JLJ 166 : (1963) MPLJ 43
Arbitration Act, 1940 — Section 14, 2, 30, 32, 33