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COURT ARCHIVE

Madhya Pradesh High Court judgments, 1994

481 judgments · page 2 of 25

High Courts01 Dec 1994

Bar Association Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1995) JLJ 255 : (1995) 1 MPJR 102 : (1995) 40 MPLJ 562 : (1995) MPLJ 562

Criminal Procedure Code, 1973 (CrPC) — Section 9Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 36, 36D
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High Courts30 Nov 1994Allowed

Ramchandra Kesharwani Vs State of M.P.

Madhya Pradesh High Court · (1995) CriLJ 3296 : (1995) 1 MPJR 233

Criminal Procedure Code, 1973 (CrPC) — Section 452Penal Code, 1860 (IPC) — Section 34, 379, 411Succession Act, 1925 — Section 372(3)
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High Courts26 Nov 1994Dismissed

Dharmendra Kumar Vs Smt. Pushpa Devi

Madhya Pradesh High Court · AIR 1995 MP 210 : (1995) 2 DMC 461 : (1995) 1 MPJR 307 : (1995) 40 MPLJ 555 : (1995) MPLJ 555

Hindu Marriage Act, 1955 — Section 23(2), 24, 25, 26, 27
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High Courts24 Nov 1994

Meera Bai Vs Bhujbal Singh and Others

Madhya Pradesh High Court · (1995) 1 MPJR 172

Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Penal Code, 1860 (IPC) — Section 323, 347Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(iv), 3(v)
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