High Courts24 Oct 1994Allowed
Ku. Ruchi Trikha Vs State of M.P.
Madhya Pradesh High Court · (1995) 1 MPJR 187
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1994
481 judgments · page 4 of 25
High Courts21 Oct 1994Allowed
Sukhram Vs State of M.P.
Madhya Pradesh High Court · (1995) CriLJ 595 : (1995) JLJ 135
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 302
High Courts20 Oct 1994Allowed
Kishan and Another Vs State of M.P.
Madhya Pradesh High Court · (1995) JLJ 353 : (1995) 1 MPJR 335
Evidence Act, 1872 — Section 143, 145, 146, 154Penal Code, 1860 (IPC) — Section 294, 506
High Courts20 Oct 1994
Steel Furnace Association of India and Others Vs M.P. Electricity Board and Another
Madhya Pradesh High Court · (1995) JLJ 37 : (1995) 40 MPLJ 704 : (1995) MPLJ 704
Electricity (Supply) Act, 1948 — Section 49
High Courts20 Oct 1994
Mukesh Kumar Mangilal Jain Vs Managing Director, M.P. Rajya Sahakari Bank Maryadit and Others
Madhya Pradesh High Court · (1995) JLJ 112 : (1995) 1 MPJR 214 : (1995) 40 MPLJ 649 : (1995) MPLJ 649
Constitution of India, 1950 — Article 39National Cooperative Development Corporation Act, 1962 — Section 3
High Courts20 Oct 1994Allowed
Hardeep Kumar Vs State of M.P.
Madhya Pradesh High Court · (1995) JLJ 229
Penal Code, 1860 (IPC) — Section 304A
High Courts19 Oct 1994
Prakash Masih Vs Shirin Masih
Madhya Pradesh High Court · (1995) 1 DMC 38
Divorce Act, 1869 — Section 17, 20Special Marriage Act, 1954 — Section 27
High Courts19 Oct 1994
New India Assurance Company Ltd. Vs Raghuvir and Others
Madhya Pradesh High Court · (1996) 1 MPJR 75 : (1995) 40 MPLJ 814 : (1995) MPLJ 814
Motor Vehicles Act, 1988 — Section 140, 144, 92A
High Courts19 Oct 1994Dismissed
Subodh Kumar Awasthy and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1994) ILR (MP) 323 : (1996) JLJ 349 : (1995) 40 MPLJ 807 : (1995) MPLJ 807
Constitution of India, 1950 — Article 14, 15, 16, 19, 21Madhya Pradesh Municipal Corporation Act, 1956 — Section 11
High Courts19 Oct 1994
Mrs. Rufeena Vs Elezzander Sevasteen and Others
Madhya Pradesh High Court · (1995) 1 DMC 50
Divorce Act, 1869 — Section 17, 20
High Courts19 Oct 1994Dismissed
New India Assurance Co. Ltd. Vs Raghuvir and Others
Madhya Pradesh High Court · (1996) ACJ 196 : (1995) 1 MPJR 366
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 140, 144
High Courts18 Oct 1994Dismissed
Rohini Prasad Lal Bihari Ram Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1995) JLJ 242 : (1994) 2 MPJR 299 : (1995) 40 MPLJ 268 : (1995) MPLJ 268
Constitution of India, 1950 — Article 226, 227Entitlement Rules for Casualty Pensionary Awards, 1982 — Rule 2, 3, 4Pension Regulations for Army, 1961 — Regulation 173, 185, 48
High Courts11 Oct 1994
Badri Prasad Bhagwandas and Co. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1995) 82 TAXMAN 109
Income Tax Act, 1961 — Section 145(2), 256(1), 256(2)
High Courts10 Oct 1994
Centre of Indian Trade Unions and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (1996) 2 MPJR 257
Administrative Tribunals Act, 1985 — Section 28, 28(b)Constitution of India, 1950 — Article 14, 16
High Courts05 Oct 1994Dismissed
New Precision (India) Ltd. Vs Regional P.F. Commissioner
Madhya Pradesh High Court · (1995) 2 LLJ 163
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts03 Oct 1994
Hari Singh Vs Sushila Devi and Another
Madhya Pradesh High Court · (1996) JLJ 624
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115Madhya Pradesh Municipal Corporation Act, 1956 — Section 291, 293(1), 294, 300, 307
High Courts30 Sept 1994
Nirbhay Singh and Another Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (1995) CriLJ 3317 : (1994) ILR (MP) 294 : (1996) 1 RCR(Criminal) 197
Criminal Procedure Code, 1973 (CrPC) — Section 204, 204(1), 207, 208, 209Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts30 Sept 1994Dismissed
Bharatlal Deolal Lodhi Vs Top Singh Somaru Lodhi
Madhya Pradesh High Court · (1995) 40 MPLJ 1050 : (1995) MPLJ 1050
Criminal Procedure Code, 1973 (CrPC) — Section 468Penal Code, 1860 (IPC) — Section 497
High Courts30 Sept 1994
Oriental Insurance Company Limited, Napier Town, Jabalpur Vs Annamma Abrahim and Others
Madhya Pradesh High Court · (1995) ACJ 1189 : AIR 1995 MP 244 : (1995) JLJ 567 : (1995) 1 MPJR 171 : (1995) 40 MPLJ 699 : (1995) MPLJ 699
Motor Vehicles Act, 1988 — Section 140
High Courts30 Sept 1994Dismissed
Deep Narayan Singh Vs State of M.P.
Madhya Pradesh High Court · (1995) 1 MPJR 125
Criminal Procedure Code, 1973 (CrPC) — Section 340, 341, 344