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Madhya Pradesh High Court judgments, 1994

481 judgments · page 5 of 25

High Courts30 Sept 1994Dismissed

Bharatlal Vs Top Singh

Madhya Pradesh High Court · (1995) CriLJ 3545 : (1978) ILR (MP) 457

Criminal Procedure Code, 1973 (CrPC) — Section 202, 378(4), 468Penal Code, 1860 (IPC) — Section 497
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High Courts29 Sept 1994Dismissed

Lokman Singh Vs State of M.P.

Madhya Pradesh High Court · (1995) JLJ 515 : (1995) 40 MPLJ 954 : (1995) MPLJ 954

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304B
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High Courts28 Sept 1994Dismissed

Rajendra Hemraj Singh Vs State of M.P.

Madhya Pradesh High Court · (1995) 40 MPLJ 541 : (1995) MPLJ 541

Madhya Pradesh Prisoners Release on Probation Act, 1954 — Section 2Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 27, 32A
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High Courts28 Sept 1994Dismissed

Rajendra Singh Vs State of M.P.

Madhya Pradesh High Court · (1995) CriLJ 3248 : (1996) ILR (MP) 278 : (1995) JLJ 727 : (1995) 1 MPJR 219

Criminal Procedure Code, 1973 (CrPC) — Section 389, 432, 453Madhya Pradesh Prisoners Release on Probation Act, 1954 — Section 2, 9, 9(4)Madhya Pradesh Prisoners Release on Probation Rules, 1964 — Rule 3
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High Courts28 Sept 1994

Oriental Insurance Co. Vs Saraswati Bai

Madhya Pradesh High Court · (1997) 1 MPJR 303

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104, 105Motor Vehicles Act, 1988 — Section 110DWorkmens Compensation Act, 1923 — Section 30
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High Courts27 Sept 1994Dismissed

Smt. Seema Mitra Vs Smt. Lotika Mitra

Madhya Pradesh High Court · AIR 1995 MP 128 : (1994) ILR (MP) 283 : (1995) JLJ 375 : (1994) 2 MPJR 260 : (1995) 40 MPLJ 4 : (1995) MPLJ 4

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7, 100A
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