High Courts08 Feb 1993
Arun Kumar Vs Food Corpn. of India and Others
Madhya Pradesh High Court · (1993) 2 ACC 283
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1993
345 judgments · page 16 of 18
High Courts08 Feb 1993
Arun Kumar Vs Food Corporation of India and Others
Madhya Pradesh High Court · (1994) ACJ 686
High Courts08 Feb 1993Dismissed
Mahipal Singh Vs M.P. Grih Nirman Mandal and Others
Madhya Pradesh High Court · (1993) ILR (MP) 109 : (1993) 2 LLJ 1139 : (1993) 38 MPLJ 524 : (1993) MPLJ 524
Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 12(2), 42Madhya Pradesh Lokayukt Evam Up-Lokayukt Adhiniyam, 1981 — Section 2, 7
High Courts05 Feb 1993Dismissed
Mahavir Surgical Industries Vs Surendra
Madhya Pradesh High Court · (1993) 2 ACC 94 : (1994) 2 LLJ 352
Workmens Compensation Act, 1923 — Section 30
High Courts05 Feb 1993Allowed
Ramcharan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1993) CriLJ 1825
Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 376, 376(1), 376(2)
High Courts04 Feb 1993Allowed
Chhatisgarh Yatayat Sangh and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1993) 1 ACC 716 : (1993) ILR (MP) 105 : (1993) 2 MPJR 295 : (1993) 38 MPLJ 680 : (1993) MPLJ 680
Motor Vehicles Act, 1939 — Section 68C, 68D(3)Motor Vehicles Act, 1988 — Section 102, 2(25), 2(7)
High Courts03 Feb 1993
Gangabai and Others Vs Harmendra Singh and Others
Madhya Pradesh High Court · (1994) 1 ACC 235
High Courts03 Feb 1993
Veniram Ghasiji and Others Vs Karam Singh Hiralal and Others
Madhya Pradesh High Court · (1993) ILR (MP) 179 : (1993) 38 MPLJ 347 : (1993) MPLJ 347
Easements Act, 1882 — Section 7Madhya Pradesh Land Revenue Code, 1959 — Section 171
High Courts02 Feb 1993Dismissed
Sunitabai Vs Devendra Kumar
Madhya Pradesh High Court · (1993) 1 DMC 618
Hindu Marriage Act, 1955 — Section 12
High Courts01 Feb 1993
National Insurance Co. Vs Nandibai and Others
Madhya Pradesh High Court · (1994) 1 ACC 373
Motor Vehicles Act, 1988 — Section 140, 173
High Courts01 Feb 1993Dismissed
Kesharbai and Another Vs Sadashiv Dixit
Madhya Pradesh High Court · (1993) ACJ 824
High Courts29 Jan 1993Dismissed
Mohammed Haneeba Meera Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1993) 2 MPJR 455 : (1994) 39 MPLJ 235 : (1994) MPLJ 235
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts28 Jan 1993
Ramakrishna Flour and Besan Mills (Pvt.) Ltd. Vs Company Registrar
Madhya Pradesh High Court · (1994) 79 CompCas 528
Companies Act, 1956 — Section 58A(6)Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts28 Jan 1993Dismissed
Ram Prakash Vs State of M.P.
Madhya Pradesh High Court · (1993) CriLJ 3078 : (1993) 2 MPJR 409
Arms Act, 1959 — Section 2, 25(1B), 3, 4, 41
High Courts27 Jan 1993Allowed
Murari Singh Vs Ritu Tuteja and Another
Madhya Pradesh High Court · (1993) ACJ 784
High Courts27 Jan 1993
Jagannath and Another Vs Shankarlal and Others
Madhya Pradesh High Court · (1994) 79 CompCas 159
Motor Vehicles Act, 1939 — Section 92A
High Courts27 Jan 1993
Hemandas Vs Mohammed Shafi and Others
Madhya Pradesh High Court · (1993) 2 ACC 24
High Courts27 Jan 1993Allowed
Premnarayan and Another Vs Kunwarji and Another
Madhya Pradesh High Court · AIR 1993 MP 162 : (1993) 1 MPJR 176 : (1993) 38 MPLJ 448 : (1993) MPLJ 448
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Contract Act, 1872 — Section 16Transfer of Property Act, 1882 — Section 54
High Courts25 Jan 1993Allowed
Samaliya Kishanlal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1993) ILR (MP) 305 : (1993) 38 MPLJ 476 : (1993) MPLJ 476
Criminal Procedure Code, 1973 (CrPC) — Section 386Prevention of Food Adulteration Act, 1954 — Section 16(1), 7
High Courts22 Jan 1993
Ismile and Others Vs Subhashchandra and Two Ors
Madhya Pradesh High Court · (1993) 2 ACC 245