High Courts02 Nov 1993Dismissed

Mewalal Kanhaiyalal Vs Jankibai and Others

Madhya Pradesh High Court · (1993) ILR (MP) 604 : (1994) 39 MPLJ 369 : (1994) MPLJ 369

Madhya Pradesh Land Revenue Code, 1959 — Section 165(6)Registration Act, 1908 — Section 58Transfer of Property Act, 1882 — Section 53A
High Courts26 Oct 1993Dismissed

Umashankar Vs Mayadevi

Madhya Pradesh High Court · (1994) 1 DMC 450

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115Hindu Marriage Act, 1955 — Section 13(1)