High Courts23 Sept 1993Dismissed
Hariram and Others Vs Commissioner for Workmen's Compensation
Madhya Pradesh High Court · (1994) ACJ 1094 : (1999) 3 LLJ 507
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1993
345 judgments · page 5 of 18
High Courts23 Sept 1993
Commissioner of Income Tax Vs Income Tax Appellate Tribunal and Another
Madhya Pradesh High Court · (1994) 116 CTR 558 : (1993) ILR (MP) 472 : (1994) 210 ITR 464 : (1994) 39 MPLJ 803 : (1994) MPLJ 803 : (1995) 78 TAXMAN 487
Income Tax Act, 1961 — Section 253(2), 254, 256, 256(1), 256(2)
High Courts21 Sept 1993Allowed
New India Assurance Co. Ltd. Vs Kamar Jahan and Others
Madhya Pradesh High Court · (1994) ACJ 100
Motor Vehicles Act, 1988 — Section 167
High Courts21 Sept 1993
R.K. Organisation of India Vs CEGAT
Madhya Pradesh High Court · (1993) 44 ECC 253 : (1993) 68 ELT 560
Central Excises and Salt Act, 1944 — Section 35F
High Courts20 Sept 1993
Deora Wire and Wires Vs Union of India (UOI)
Madhya Pradesh High Court · (1993) 68 ELT 771
High Courts20 Sept 1993
Varun Industries Vs Collector of Central Excise
Madhya Pradesh High Court · (1993) 44 ECC 243 : (1993) 68 ELT 722
High Courts20 Sept 1993
Arunodaya Exports Vs Union of India (UOI)
Madhya Pradesh High Court · (1993) 68 ELT 725
Constitution of India, 1950 — Article 226
High Courts20 Sept 1993Allowed
New India Assurance Co. Ltd. Vs Ajay and Others
Madhya Pradesh High Court · (1994) ACJ 987 : (1994) JLJ 515
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1988 — Section 140, 165, 167, 173
High Courts17 Sept 1993Dismissed
Khalaniya Bai Diwan and Others Vs Narendrapal Singh and Others
Madhya Pradesh High Court · (1994) 1 ACC 210 : (1994) ACJ 1306
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 152
High Courts17 Sept 1993Allowed
Chintamani Chandra Mohan Agarwal and Others Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1993) ILR (MP) 466 : (1994) 1 MPJR 293 : (1994) 39 MPLJ 597 : (1994) MPLJ 597
Constitution of India, 1950 — Article 14, 245Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 3(2)
High Courts17 Sept 1993Allowed
Rai Singh Vs Amarjeet Singh and Others
Madhya Pradesh High Court · (1994) ACJ 171
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Sept 1993
Huka and Another Vs Balekhan and Others
Madhya Pradesh High Court · (1994) 1 ACC 246
Penal Code, 1860 (IPC) — Section 279, 338
High Courts17 Sept 1993Dismissed
Ganpat Vs Amarjeet Singh and Another
Madhya Pradesh High Court · (1994) 1 ACC 464 : (1995) ACJ 708
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Sept 1993
Mangilal Vs M.P.S.R.T.C. and Others
Madhya Pradesh High Court · (1994) 1 ACC 93
High Courts16 Sept 1993
Meera Bai Vs Bhujbal Singh and Another
Madhya Pradesh High Court · (1994) JLJ 203
Criminal Procedure Code, 1898 (CrPC) — Section 6Criminal Procedure Code, 1973 (CrPC) — Section 190, 193, 209, 360, 4Dakaiti Aur Vyapaharan Prabhavit Kshetra Adhiniyam, 1981 — Section 8
High Courts16 Sept 1993
Champalal Harchand Mahajan Vs Kanakmal Devchand Mahajan and Others
Madhya Pradesh High Court · (1993) ILR (MP) 575 : (1994) JLJ 628 : (1994) 1 MPJR 95 : (1994) 39 MPLJ 140 : (1994) MPLJ 140
Arbitration Act, 1940 — Section 32
High Courts16 Sept 1993Allowed
Basantilal Jagannath Mahajan Vs Rameshwarprasad Nanoolal Mahajan and Another
Madhya Pradesh High Court · (1993) ILR (MP) 584 : (1994) 39 MPLJ 113 : (1994) MPLJ 113
Constitution of India, 1950 — Article 300AContract Act, 1872 — Section 23Evidence Act, 1872 — Section 92
High Courts14 Sept 1993Dismissed
Sunil Kumar Vs Usha
Madhya Pradesh High Court · AIR 1994 MP 1 : (1994) 39 MPLJ 201 : (1994) MPLJ 201
Hindu Marriage Act, 1955 — Section 13
High Courts14 Sept 1993Dismissed
Mahendra Prasad Mishra Vs Mohd. Sabbir and Another
Madhya Pradesh High Court · (1994) ACJ 942
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1988 — Section 140, 142