COURT ARCHIVE

Madhya Pradesh High Court judgments, 1993

345 judgments · page 7 of 18

High Courts21 Aug 1993

Abdul Gaffar Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (1995) 2 ACC 430

Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 157, 190, 41Penal Code, 1860 (IPC) — Section 302, 457

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High Courts20 Aug 1993

Indrani Dutta and Another Vs Baldeo Sharma and Others

Madhya Pradesh High Court · (1994) CriLJ 1958

Contempt of Courts Act, 1971 — Section 10, 12, 15, 2, 2

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High Courts20 Aug 1993

Ismail Khan and Others Vs Anil Kumar

Madhya Pradesh High Court · (1993) 2 ACC 593

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High Courts20 Aug 1993Allowed

Babulal Harnarain and Another Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1994) 39 MPLJ 489 : (1994) MPLJ 489

Penal Code, 1860 (IPC) — Section 343, 366, 376

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High Courts19 Aug 1993

Gauri Bai and Others Vs Ramesh Kumar and Others

Madhya Pradesh High Court · (1994) 1 ACC 276 : (1994) ACJ 1044

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High Courts19 Aug 1993

Sampatbai Shaitanmal Vs Rameshchandra Veerbhan and Others

Madhya Pradesh High Court · (1993) ILR (MP) 556 : (1994) JLJ 309 : (1993) 38 MPLJ 889 : (1993) MPLJ 889

Specific Relief Act, 1963 — Section 16, 19, 20

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High Courts19 Aug 1993Dismissed

Murari Lal and Others Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (1994) 39 MPLJ 378 : (1994) MPLJ 378

Madhya Pradesh Land Revenue Code, 1959 — Section 50

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High Courts18 Aug 1993

Motiram alias Loma and Another Vs Taj Mohammad and Others

Madhya Pradesh High Court · (1994) ACJ 789

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High Courts18 Aug 1993

Raghunath Rao Vs M.P.S.R.T.C. and Another

Madhya Pradesh High Court · (1994) 2 ACC 316 : (1994) 1 ACC 71

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High Courts18 Aug 1993

Chandra Prakash (Naib Subedar) Vs Union of India

Madhya Pradesh High Court · (1993) 2 MPJR 404

Army Act, 1950 — Section 191Constitution of India, 1950 — Article 226

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High Courts17 Aug 1993

Under Contempt of Courts Act Vs Indira Datt Nayak

Madhya Pradesh High Court · (1994) 39 MPLJ 126 : (1994) MPLJ 126

Contempt of Courts Act, 1971 — Section 15(2), 15AHigh Court of Madhya Pradesh (Contempt of Court Proceedings) Rules, 1980 — Rule 5

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High Courts17 Aug 1993Dismissed

Shantabai Dube and Another Vs Kanhaiyalal and Another

Madhya Pradesh High Court · (1994) 1 ACC 462 : (1995) ACJ 706

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 3

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High Courts17 Aug 1993

Randhir Singh and Others Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1994) 2 MPJR 14 : (1994) 39 MPLJ 452 : (1994) MPLJ 452

Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 342

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High Courts17 Aug 1993Dismissed

Jamunadas Baladin Jatav Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1994) 39 MPLJ 569 : (1994) MPLJ 569

Criminal Procedure Code, 1973 (CrPC) — Section 311Evidence Act, 1872 — Section 114

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High Courts17 Aug 1993

Abdul Rehman and Another Vs Deokibai and Another

Madhya Pradesh High Court · (1993) 2 ACC 520

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High Courts16 Aug 1993Allowed

Nagesh and Another Vs Union of India (UOI) and Others

Madhya Pradesh High Court · (1993) JLJ 746

Constitution of India, 1950 — Article 226, 38(2), 39

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High Courts16 Aug 1993

Deepak Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1994) CriLJ 767 : (1993) ILR (MP) 613 : (1993) 2 MPJR 328

Evidence Act, 1872 — Section 113A, 32, 32(1)Penal Code, 1860 (IPC) — Section 107, 306, 354, 509

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High Courts16 Aug 1993Dismissed

Kailashchandra Tejpal Vs Vinod Guljarilal and Others

Madhya Pradesh High Court · (1993) ILR (MP) 546 : (1993) 2 MPJR 394 : (1993) 38 MPLJ 961 : (1993) MPLJ 961

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)

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High Courts16 Aug 1993

Deepak Raghunathrao Shohle @ Shole and Another Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1993) 38 MPLJ 729 : (1993) MPLJ 729

Evidence Act, 1872 — Section 113A, 32(1)Penal Code, 1860 (IPC) — Section 306, 354

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High Courts16 Aug 1993

Commissioner of Income Tax Vs Mahesh Oil and Rice Mills

Madhya Pradesh High Court · (1994) 117 CTR 37 : (1996) 221 ITR 387

Income Tax Act, 1961 — Section 187, 187(1), 188Taxation Laws (Amendment) Act, 1984 — Section 187(2)

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