High Courts09 Jul 1993
Hazrabai and Others Vs Purshottam and Another
Madhya Pradesh High Court · (1993) 2 ACC 602
Motor Vehicles Act, 1988 — Section 110D
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1993
345 judgments · page 9 of 18
High Courts08 Jul 1993
State of Madhya Pradesh Vs Asadkhan and Another
Madhya Pradesh High Court · (1994) 1 ACC 78
Motor Vehicles Act, 1939 — Section 110D
High Courts08 Jul 1993
Deora Wire and Wires Vs Collector, Central Excise and Customs and Others
Madhya Pradesh High Court · (1993) 44 ECC 252
High Courts07 Jul 1993
National Insurance Co. Ltd. Vs Babu and Others
Madhya Pradesh High Court · (1993) 2 ACC 571
Motor Vehicles Act, 1988 — Section 110D
High Courts07 Jul 1993Dismissed
Badriprasad Vs Mallubhai and Others
Madhya Pradesh High Court · AIR 1994 MP 37
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 47
High Courts07 Jul 1993
Sudama Prasad Pyasi Vs Shail Bala and Others
Madhya Pradesh High Court · (1994) 2 DMC 325
Criminal Procedure Code, 1973 (CrPC) — Section 125, 491, 494, 495, 497
High Courts06 Jul 1993
UCO Bank Vs Achal Alloys Pvt. Ltd.
Madhya Pradesh High Court · (1994) 79 CompCas 546
Companies Act, 1956 — Section 433
High Courts06 Jul 1993
Salma Sitara Begum Vs Abdul Aziz
Madhya Pradesh High Court · (1994) 1 DMC 614
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
High Courts05 Jul 1993Allowed
Vasudeo Mahadeo Paranjape Vs Suman Anant Paranjape and Others
Madhya Pradesh High Court · (1993) 2 MPJR 264 : (1994) 39 MPLJ 20 : (1994) MPLJ 20
Succession Act, 1925 — Section 63
High Courts30 Jun 1993
Sardar Manmohan Singh Vs Sahadi
Madhya Pradesh High Court · (1994) 1 ACC 17
Motor Vehicles Act, 1988 — Section 110(D)
High Courts30 Jun 1993
Lokendra Singh Vs Hayatkhan and Others
Madhya Pradesh High Court · (1993) 2 ACC 529
Motor Vehicles Act, 1988 — Section 110D
High Courts30 Jun 1993
Controller of Estate Duty Vs Madhusudan Das Malpani
Madhya Pradesh High Court · (1993) 114 CTR 137 : (1994) 208 ITR 745 : (1994) 39 MPLJ 48 : (1994) MPLJ 48
Estate Duty Act, 1953 — Section 12, 61
High Courts30 Jun 1993Dismissed
Sarnam Singh Kushwaha Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1994) JLJ 33 : (1994) 39 MPLJ 129 : (1994) MPLJ 129
Criminal Procedure Code, 1973 (CrPC) — Section 157, 190, 190(1), 319
High Courts30 Jun 1993
Ambika Srivastava Vs Madhya Pradesh State and Others
Madhya Pradesh High Court · (1994) ACJ 219
Motor Vehicles Act, 1939 — Section 110D
High Courts29 Jun 1993
Kailash Chandra Bansal Vs Bhartiya Bus Co. and Others
Madhya Pradesh High Court · (1994) 1 ACC 96
High Courts29 Jun 1993Dismissed
Madhumilan Syntex Ltd. Vs Union of India (UOI)
Madhya Pradesh High Court · (1993) 44 ECC 7 : (1993) 68 ELT 72
Central Excise Rules, 1944 — Rule 173BCentral Excises and Salt Act, 1944 — Section 11AConstitution of India, 1950 — Article 226
High Courts26 Jun 1993
Manjubala Vs Lalchand
Madhya Pradesh High Court · (1994) 1 ACC 29
Motor Vehicles Act, 1988 — Section 110D
High Courts25 Jun 1993Dismissed
Bharat Bhooshan Chawla and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1993 MP 241
Madhya Pradesh Motor Vehicles Taxation Act, 1947 — Section 2, 3A(1)
High Courts25 Jun 1993
Moti Marry Vs Superintendent, Lady Elgin Hospital and Others
Madhya Pradesh High Court · (1993) 2 MPJR 189 : (1993) 38 MPLJ 628 : (1993) MPLJ 628
Administrative Tribunals Act, 1985 — Section 28, 29(2), 4(2)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 28, 100Constitution of India, 1950 — Article 227, 323A
High Courts24 Jun 1993
Kantilal Vs Manohar Lal and Others
Madhya Pradesh High Court · (1994) 1 ACC 413
Motor Vehicles Act, 1988 — Section 110