High Courts13 Aug 1993Dismissed
Deoram Patidar Vs Sumanbai Patidar
Madhya Pradesh High Court · (1993) 2 DMC 347
Criminal Procedure Code, 1973 (CrPC) — Section 125(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1993
345 judgments · page 8 of 18
High Courts12 Aug 1993Allowed
Bherulal Vs Ramkunwarbai and Others
Madhya Pradesh High Court · AIR 1994 MP 5
Succession Act, 1925 — Section 63
High Courts12 Aug 1993
State of M.P. and Another Vs Sagirath Balai
Madhya Pradesh High Court · (1994) 1 ACC 572
High Courts12 Aug 1993Dismissed
Union of India (UOI) Vs Dewas Flour, Oil and Deoiled Cake Factory
Madhya Pradesh High Court · (1993) 44 ECC 239 : (1993) ECR 578 : (1993) 68 ELT 36
Central Excise Rules, 1944 — Rule 96Central Excises and Salt Act, 1944 — Section 10, 40(1), 40(2)Civil Procedure Code, 1908 (CPC) — Section 80, 96
High Courts11 Aug 1993Allowed
Om Joshi Vs Shobha Joshi
Madhya Pradesh High Court · (1994) 1 DMC 245
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A, Order 6 Rule 17Hindu Marriage Act, 1955 — Section 13(1), 28
High Courts11 Aug 1993Dismissed
Sumeshwar Khemi Choudhary Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1993) ILR (MP) 664 : (1993) 2 MPJR 306 : (1994) 39 MPLJ 265 : (1994) MPLJ 265
Criminal Procedure Code, 1973 (CrPC) — Section 327(2)
High Courts30 Jul 1993
Rashid Suhail Siddiqui and Others Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1993) ILR (MP) 408 : (1994) 39 MPLJ 731 : (1994) MPLJ 731
Constitution of India, 1950 — Article 226
High Courts29 Jul 1993Allowed
Mahila Dhanwanti and Others Vs Kulwant and Others
Madhya Pradesh High Court · (1994) ACJ 708 : AIR 1994 MP 44 : (1994) JLJ 192 : (1994) MPLJ 675
Motor Vehicles Act, 1988 — Section 168, 173
High Courts29 Jul 1993Allowed
Daulat Singh and Others Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1993) JLJ 589 : (1993) 2 MPJR 113
Administrative Tribunals Act, 1985 — Section 10, 10(2), 11, 13, 14Constitution of India, 1950 — Article 124, 136, 14, 15, 16Industrial Disputes Act, 1947 — Section 9
High Courts29 Jul 1993Allowed
Mahila Dhanvanti and Others Vs Phulwant Mahendra Singh and Others
Madhya Pradesh High Court · (1994) MPLJ 674
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 151Motor Vehicles Act, 1988 — Section 173
High Courts27 Jul 1993Dismissed
Prem Lal Shriwas and Another Vs Manager, Perfect Pottery and Others
Madhya Pradesh High Court · (1994) 1 ACC 281 : (1993) ACJ 1069
High Courts20 Jul 1993
Badri Prasad Vs State of M. P.
Madhya Pradesh High Court · (1993) 2 MPJR 249
Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts14 Jul 1993
Commissioner of Income Tax, Jabalpur Vs Karelal Kundanlal Trust, Sagar
Madhya Pradesh High Court · (1983) MPLJ 674
Income Tax Act, 1961 — Section 161(1), 256(2)
High Courts14 Jul 1993
Sukhlal Jatav Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1993) 2 MPJR 366 : (1993) 38 MPLJ 875 : (1993) MPLJ 875
Criminal Procedure Code, 1973 (CrPC) — Section 193Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 20
High Courts14 Jul 1993Dismissed
Kamlesh Kumar Udenia (Dr.) Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1994) JLJ 233 : (1994) 1 MPJR 181 : (1994) 39 MPLJ 342 : (1994) MPLJ 342
Constitution of India, 1950 — Article 14, 162Indian Medical Council Act, 1956 — Section 20, 33Madhya Pradesh Medical Colleges (Amendment) Rules, 1988 — Rule 9.3
High Courts13 Jul 1993Dismissed
State of M.P. Vs Kamal and Another
Madhya Pradesh High Court · (1993) 2 DMC 382
Penal Code, 1860 (IPC) — Section 302, 34
High Courts12 Jul 1993
Izreal Masih Vs Sheela
Madhya Pradesh High Court · (1994) 1 DMC 109
Divorce Act, 1869 — Section 10Evidence Act, 1872 — Section 60
High Courts12 Jul 1993Allowed
Khateeja Bai Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1993) ILR (MP) 599 : (1994) JLJ 521 : (1993) 2 MPJR 299 : (1993) 38 MPLJ 674 : (1993) MPLJ 674
Benami Transactions (Prohibition) Act, 1988 — Section 2, 3(2), 4
High Courts10 Jul 1993Dismissed
Madhya Pradesh State Road Trans. Corpn. Vs Sitabai and Others
Madhya Pradesh High Court · (1993) ACJ 940
Motor Vehicles Act, 1988 — Section 110D
High Courts09 Jul 1993Dismissed
Jenendra Kumar Jain Vs Roshanlal
Madhya Pradesh High Court · (1994) JLJ 19 : (1993) 2 MPJR 74
Constitution of India, 1950 — Article 14Madhya Pradesh Accommodation Control (Amendment) Act, 1985 — Section 23JMadhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 20A, 23A, 23B, 23C, 23D