High Courts26 Nov 1976Allowed
Munnalal Vs State of M.P.
Madhya Pradesh High Court · (1977) JLJ 731
Penal Code, 1860 (IPC) — Section 361, 363, 365, 366, 376
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1976
171 judgments · page 2 of 9
High Courts25 Nov 1976Allowed
S.C. Rai Vs State of M.P. and Another
Madhya Pradesh High Court · (1978) JLJ 456 : (1978) MPLJ 295 : (1978) MPLJ 279
Civil Procedure Code, 1908 (CPC) — Section 100, 80
High Courts24 Nov 1976Dismissed
Council of the Institute of Chartered Accountants of India Vs C.H. Padliya and Co. and Others
Madhya Pradesh High Court · (1979) 49 CompCas 478 : (1977) JLJ 109
Chartered Accountants Act, 1949 — Section 21, 21(5), 21(6), 22Chartered Accountants Regulations, 1964 — Regulation 36
High Courts20 Nov 1976Dismissed
Habibanbi and others Vs Ram Mohan and others
Madhya Pradesh High Court · (1977) JLJ 783
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
High Courts19 Nov 1976
Pratap Rai Vs Superintendent (Tech. I) Central Excise I.D.O. and Others
Madhya Pradesh High Court · (1977) CriLJ 972 : (1977) 22 MPLJ 153 : (1977) MPLJ 153
Central Excises and Salt Act, 1944 — Section 35Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 111, 112, 128, 131
High Courts19 Nov 1976
Jagannath Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1976) ACJ 339 : (1977) ILR (MP) 496
Criminal Procedure Code, 1973 (CrPC) — Section 57Prevention of Food Adulteration Act, 1954 — Section 10, 11, 16
High Courts17 Nov 1976Allowed
Mrs. Nanibai and Another Vs Dasbrath Lal and Others
Madhya Pradesh High Court · (1977) ACJ 145
Motor Vehicles Act, 1988 — Section 110D
High Courts16 Nov 1976Dismissed
Harishankar and another Vs Shiv Singh and others
Madhya Pradesh High Court · (1977) JLJ 788
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Nov 1976Allowed
Amritlal Vs Keshriprasad Bilaiya and Another
Madhya Pradesh High Court · AIR 1978 MP 76 : (1979) ILR (MP) 464 : (1979) JLJ 41
Limitation Act, 1963 — Article 64, 65
High Courts09 Nov 1976Allowed
Bansmani Prasad Veerbhadra Shukla Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1976) 11 MP CK 0001
Constitution of India, 1950 — Article 226
High Courts05 Nov 1976Dismissed
Abdul Taiyab and others Vs Union of India and others
Madhya Pradesh High Court · (1977) JLJ 279
Constitution of India, 1950 — Article 123, 132, 132(1), 133, 133(1)States Reorganisation Act, 1956 — Section 51, 51(1), 51(2)
High Courts02 Nov 1976Allowed
Universal Cables Ltd. Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1978) 2 ELT 495 : (1978) ILR (MP) 406
Central Excise Rules, 1944 — Rule 173I, 173K, 56A, 56A(2), 56A(3)(1)(b)Central Excises and Salt Act, 1944 — Section 40(2)
High Courts30 Oct 1976Dismissed
Sudarskan Finance Corporation, Madras and others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1976) 10 MP CK 0007
Banking Regulation Act, 1949 — Section 5(b)Constitution of India, 1950 — Article 14, 19, 19(1)(g), 226, 301Madhya Pradesh Dhan Parichalan Skeem (pratishedh) Adhiniyam, 1975 — Section 10, 12, 2(a), 2(c), 3
High Courts29 Oct 1976Dismissed
Sajjan Singh and others Vs Nadeali and Brothers, Bhopal
Madhya Pradesh High Court · (1977) JLJ 78
Partnership Act, 1932 — Section 47
High Courts21 Oct 1976Allowed
Damodar Das Sital Dass Vs Regional Transport Authority, Rewa
Madhya Pradesh High Court · AIR 1977 MP 46 : (1978) ILR (MP) 619 : (1977) 22 MPLJ 1 : (1977) MPLJ 1
Motor Vehicles Act, 1939 — Section 2(28A), 68C, 68D, 68F(1A), 68F(1C)
High Courts21 Oct 1976Dismissed
Organon (India) Limited and others Vs Collector of Excise, District Mandsaur, Mandsaur and others
Madhya Pradesh High Court · (1981) ILR (MP) 644 : (1977) JLJ 1 : (1977) MPLJ 118
Constitution of India, 1950 — Article 13(1), 14, 19, 226, 246
High Courts20 Oct 1976Dismissed
Sudarshan Finance Corporation and Others Vs The State of Madh. Pradesh
Madhya Pradesh High Court · AIR 1977 MP 74 : (1979) ILR (MP) 205 : (1977) JLJ 554 : (1977) MPLJ 74
Constitution of India, 1950 — Article 245, 301, 304, 31
High Courts20 Oct 1976
Ratan Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1977) CriLJ 673 : (1978) ILR (MP) 1165 : (1977) JLJ 55 : (1977) 22 MPLJ 27
Criminal Procedure Code, 1973 (CrPC) — Section 401, 482Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts20 Oct 1976Dismissed
Jogindra Singh Vs Govt. of M.P. and Others
Madhya Pradesh High Court · AIR 1977 MP 51 : (1979) JLJ 193 : (1977) MPLJ 130
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 43(1)
High Courts19 Oct 1976
The State of Madhya Pradesh Vs Ramcharan
Madhya Pradesh High Court · AIR 1977 MP 68 : (1977) CriLJ 597 : (1978) ILR (MP) 601 : (1977) JLJ 124 : (1977) 22 MPLJ 176
Constitution of India, 1950 — Article 13, 145, 225, 258, 305Evidence Act, 1872 — Section 57, 78General Clauses Act, 1897 — Section 3