COURT ARCHIVE

Madhya Pradesh High Court judgments, 1978

303 judgments · page 8 of 16

High Courts05 Aug 1978

Commissioner of Sales Tax Vs Sohanlal Sureshchandra

Madhya Pradesh High Court · (1981) ILR (MP) 800 : (1979) 24 MPLJ 547 : (1979) MPLJ 547 : (1979) 43 STC 229

Madhya Pradesh General Sales Tax Act, 1958 — Section 19(1), 19(1), 43(1)

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High Courts02 Aug 1978

Yashwant Rao Ingle Vs State of M.P. and others

Madhya Pradesh High Court · (1979) JLJ 510

Constitution of India, 1950 — Article 226Madhya Bharat Abolition of Jagirs Act, 2008 — Section 11, 8

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High Courts02 Aug 1978Allowed

Badibai and Another Vs Onkar Lal and Others

Madhya Pradesh High Court · (1978) ACJ 476

Motor Vehicles Act, 1988 — Section 110

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High Courts02 Aug 1978Allowed

Vasantrao Baba Saheb Ingle Vs State of M.P., and others

Madhya Pradesh High Court · (1979) JLJ 510

Constitution of India, 1950 — Article 226Madhya Bharat Abolition of Jagirs Act, 2008 — Section 11, 8

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High Courts01 Aug 1978Allowed

Janapada Sabha, Sagar and Others Vs Municipal Council, Sagar

Madhya Pradesh High Court · (1981) ILR (MP) 1041 : (1978) MPLJ 793

Land Acquisition Act, 1894 — Section 6

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High Courts26 Jul 1978

Ude Singh and Sons Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1981) 128 ITR 437 : (1978) 23 MPLJ 731 : (1978) MPLJ 731

Income Tax Act, 1961 — Section 184

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High Courts26 Jul 1978Allowed

New India Assurance Co. Ltd. Vs Devkaran and Others

Madhya Pradesh High Court · (1978) ACJ 502

Motor Vehicles Act, 1988 — Section 110A, 2(13), 2(14), 2(9)

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High Courts24 Jul 1978

Nemichand Ganeshmal Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1980) 124 ITR 438

Income Tax Act, 1961 — Section 139, 139(1), 139(4), 271, 276CC

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High Courts21 Jul 1978

Phoolchand Ramsahai Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1979) 117 ITR 631 : (1978) JLJ 593

Income Tax Act, 1922 — Section 23(2), 23(4), 26AIncome Tax Rules, 1922 — Rule 6

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High Courts21 Jul 1978

Smt. Kanchanbai Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1979) 117 ITR 367 : (1978) MPLJ 77

Income Tax Act, 1961 — Section 139, 147

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High Courts20 Jul 1978Allowed

Smt. Dhanbai Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1979 MP 17 : (1981) ILR (MP) 48 : (1978) JLJ 879 : (1978) 23 MPLJ 717 : (1978) MPLJ 717

Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 11(5)Succession Act, 1925 — Section 51

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High Courts18 Jul 1978Dismissed

Umed Shobhit Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1979) ILR (MP) 535 : (1978) JLJ 616 : (1978) MPLJ 742

Criminal Procedure Code, 1973 (CrPC) — Section 46, 46(1)Evidence Act, 1872 — Section 25, 27Penal Code, 1860 (IPC) — Section 302

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High Courts18 Jul 1978Allowed

Nahadariya Vs State of M.P.

Madhya Pradesh High Court · (1980) JLJ 501

Criminal Procedure Code, 1973 (CrPC) — Section 294Evidence Act, 1872 — Section 45Penal Code, 1860 (IPC) — Section 302, 326

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High Courts17 Jul 1978

Damodar Vs Santosh Singh

Madhya Pradesh High Court · (1978) JLJ 769

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts15 Jul 1978

Balmukund Vs Industrial Court and Others

Madhya Pradesh High Court · (1979) JLJ 433 : (1979) 2 LLJ 78 : (1979) 24 MPLJ 356 : (1979) MPLJ 356

Constitution of India, 1950 — Article 226

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High Courts15 Jul 1978

Gwalior Rayon Silk Mfg. (Wvg.) Co. Ltd. Vs H.A. Jhawar, Income Tax Officer, "A" Ward and Another

Madhya Pradesh High Court · (1980) 123 ITR 831

Companies (Profits) Surtax Act, 1964 — Rule 1, 2, 4, 13Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 154, 80I, 80J

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High Courts13 Jul 1978Dismissed

Jayant Kumar Chavhan Vs Public Service Commission, M.P., Indore and Another

Madhya Pradesh High Court · (1978) MPLJ 784

Constitution of India, 1950 — Article 14, 226, 231, 234, 235

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High Courts12 Jul 1978

Chunnilal and Bros. Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1979) 119 ITR 199

Income Tax Act, 1961 — Section 139, 139(1), 139(2), 139(4), 148

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High Courts11 Jul 1978

Shrigopal Rameshwardas Vs Addl. Commissioner of Income Tax

Madhya Pradesh High Court · (1979) 119 ITR 980 : (1979) 24 MPLJ 446 : (1979) MPLJ 446

Income Tax Act, 1961 — Section 2, 2(31), 2(7), 54, 6

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High Courts10 Jul 1978Allowed

Ashok Kumar Kailashchand Vs Ram Charan Moolchand and Others

Madhya Pradesh High Court · (1978) JLJ 609 : (1978) MPLJ 769

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 13, 2(1)Transfer of Property Act, 1882 — Section 109

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