High Courts25 Apr 1978Dismissed

Amar Talkies, Sagar Vs Apsara Cinema

Madhya Pradesh High Court · (1982) JLJ 812

Arbitration Act, 1940 — Section 10, 32, 33, 34, 37(1)Civil Procedure Code, 1908 (CPC) — Section 151Specific Relief Act, 1963 — Section 41