COURT ARCHIVE

Madhya Pradesh High Court judgments, 1978

303 judgments · page 11 of 16

High Courts15 Apr 1978Dismissed

Siddu Daryav Valai and Others Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1978) JLJ 741 : (1978) MPLJ 820

Criminal Procedure Code, 1973 (CrPC) — Section 107, 117Evidence Act, 1872 — Section 157, 32Penal Code, 1860 (IPC) — Section 148, 149, 302, 307

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High Courts15 Apr 1978Dismissed

Bharat Aluminium Company Ltd. Vs Special Area Development Authority

Madhya Pradesh High Court · (1981) 51 CompCas 184 : (1978) JLJ 494 : (1979) 24 MPLJ 344 : (1979) MPLJ 344

Madhya Pradesh Municipalities Act, 1961 — Section 127A, 127A(2), 135, 136

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High Courts15 Apr 1978Dismissed

M.L. Kalia Vs Union of India and others

Madhya Pradesh High Court · (1979) MPLJ 422

Constitution of India, 1950 — Article 226

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High Courts15 Apr 1978

Commissioner of Income Tax Vs Jaswantlal Dayabhai

Madhya Pradesh High Court · (1982) ILR (MP) 104 : (1978) 114 ITR 798 : (1978) JLJ 829

Income Tax Act, 1961 — Section 2(14), 2(47), 45, 48

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High Courts15 Apr 1978

Shri Bhagwandas Jain Vs Addl. Commissioner of Wealth Tax

Madhya Pradesh High Court · (1979) 116 ITR 347 : (1979) JLJ 11

Finance Act, 1965 — Section 68Income Tax Act, 1922 — Section 3Income Tax Act, 1961 — Section 4

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High Courts15 Apr 1978Dismissed

Satyapal Bus Service, Sagar and Another Vs Secretary, Regional Transport Authority, Sagar and Another

Madhya Pradesh High Court · AIR 1978 MP 255 : (1981) ILR (MP) 1003 : (1978) JLJ 589 : (1978) 23 MPLJ 604 : (1978) MPLJ 604

Madhya Pradesh Motor Vehicles Rules, 1974 — Rule 70(1)Motor Vehicles Act, 1939 — Section 44, 44(5), 62(1)

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High Courts15 Apr 1978

R.K. Karanjia and Others Vs Sewak Ram Sobani

Madhya Pradesh High Court · (1979) CriLJ 1494 : (1979) ILR (MP) 1031

Criminal Procedure Code, 1973 (CrPC) — Section 203, 91Evidence Act, 1872 — Section 123, 124Penal Code, 1860 (IPC) — Section 499, 5, 500

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High Courts14 Apr 1978Dismissed

Dalpratap Singh and Others Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (1981) ILR (MP) 547 : (1978) JLJ 582 : (1978) MPLJ 747

Constitution of India, 1950 — Article 309

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High Courts14 Apr 1978Dismissed

Kadori Nandlal Vs State of M.P.

Madhya Pradesh High Court · (1978) JLJ 347 : (1978) MPLJ 706

Evidence Act, 1872 — Section 24, 25, 27Penal Code, 1860 (IPC) — Section 302, 394

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High Courts14 Apr 1978

Commissioner of Income Tax Vs Seth Gopaldas (H.U.F.)

Madhya Pradesh High Court · (1979) 116 ITR 577 : (1979) 24 MPLJ 512 : (1979) MPLJ 512

Income Tax Act, 1961 — Section 171

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High Courts14 Apr 1978

Commissioner of Sales Tax Vs Project Automobiles

Madhya Pradesh High Court · (1978) 42 STC 279

Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)

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High Courts12 Apr 1978Allowed

Municipal Council Raigarh Vs Laxamandas

Madhya Pradesh High Court · (1980) JLJ 447

Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12

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High Courts12 Apr 1978Dismissed

N.P. Tiwari and Others Vs Union of India and Others

Madhya Pradesh High Court · (1978) MPLJ 753

Constitution of India, 1950 — Article 226States Reorganisation Act, 1956 — Section 115, 115(5), 117

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High Courts10 Apr 1978

Addl. Commissioner of Income Tax Vs Rampratap Shankarlal

Madhya Pradesh High Court · (1979) 117 ITR 662

Income Tax Act, 1961 — Section 139, 139(1), 139(2), 139(7), 271

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High Courts07 Apr 1978

Commissioner of Income Tax Vs Agha Abdul Jabbar Khan

Madhya Pradesh High Court · (1980) 122 ITR 803

Income Tax Act, 1922 — Section 16(3), 66(1), 66(2), 66(4), 66(5)

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High Courts04 Apr 1978Dismissed

Bajya Vs Gopikabai and Another

Madhya Pradesh High Court · (1978) JLJ 541 : (1978) MPLJ 419

Constitution of India, 1950 — Article 254(2)Hindu Succession Act, 1956 — Section 14, 15, 15(1)(b), 15(2)(b), 2(II)(4)(iv)

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High Courts04 Apr 1978Allowed

Ramkishori Devi Pandey and Another Vs Laxmichand Sanwaldas and Another

Madhya Pradesh High Court · (1978) JLJ 442 : (1978) MPLJ 624 : (1978) MPLJ 611

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 24, 25, 25(2), 25(3), 25(4)

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High Courts03 Apr 1978

Commissioner of Sales Tax Vs Shivnarayan Jagatnarayan

Madhya Pradesh High Court · (1981) ILR (MP) 255 : (1978) 42 STC 315

Central Sales Tax Act, 1956 — Section 13, 6

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High Courts31 Mar 1978

Addl. Commissioner of Income Tax Vs Chichli Brass Metal Workers Co-operative Society Ltd.

Madhya Pradesh High Court · (1979) ILR (MP) 566 : (1978) 114 ITR 720

Income Tax Act, 1961 — Section 80P, 81

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High Courts31 Mar 1978Allowed

Nandram Heeralal Vs Union of India (UOI) and Another

Madhya Pradesh High Court · (1978) ACJ 215 : AIR 1978 MP 209

Constitution of India, 1950 — Article 300

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