COURT ARCHIVE

Madhya Pradesh High Court judgments, 1978

303 judgments · page 12 of 16

High Courts31 Mar 1978Allowed

Satyapal Anand Vs The State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1979 MP 6 : (1981) ILR (MP) 102 : (1978) 23 MPLJ 727 : (1978) MPLJ 727

Essential Commodities Act, 1955 — Section 3Madhya Pradesh Wheat Procurement (Levy) Order, 1973 — Section 2Seeds Act, 1966 — Section 2(11), 3

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High Courts30 Mar 1978Allowed

Mahesh Chandra Gupta Vs General Manager, M.P.S.R.T. Corpn., Bairagarh (Bhopal) and Others

Madhya Pradesh High Court · (1981) ILR (MP) 275 : (1978) JLJ 473 : (1978) MPLJ 694

Constitution of India, 1950 — Article 12, 16, 16(1), 226Road Transport Corporations Act, 1950 — Section 12, 14, 3, 34, 34(1)

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High Courts30 Mar 1978

Commissioner of Sales Tax Vs Jugalkishore Badriprasad

Madhya Pradesh High Court · (1979) ILR (MP) 480 : (1979) 43 STC 501

Madhya Pradesh General Sales Tax Act, 1958 — Section 44

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High Courts30 Mar 1978

Jagdish Rice Mills Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1981) ILR (MP) 989 : (1978) 114 ITR 817

Income Tax Act, 1961 — Section 139(1), 139(2), 139(4), 143(3), 263(1)

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High Courts30 Mar 1978

Rajnandgaon Roadways (P.) Ltd. Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1979) ILR (MP) 1041 : (1978) 23 MPLJ 531 : (1978) MPLJ 530

Income Tax Act, 1922 — Section 10(2)

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High Courts30 Mar 1978

RAJNANDGAON ROADWAYS (P.) LTD. Vs COMMISSIONER OF Income Tax, M. P.

Madhya Pradesh High Court · (1979) ILR (MP) 1041 : (1978) 114 ITR 291 : (1978) JLJ 840

Income Tax Act, 1922 — Section 10(2)(vib)

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High Courts29 Mar 1978

Chhotalal Keshavram Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1978) 23 MPLJ 588

Income Tax Act, 1922 — Section 10(2), 10(4), 16(1), 2(15), 23(5)Income Tax Act, 1961 — Section 158, 182, 67(3)

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High Courts29 Mar 1978

CHHOTALAL KESHAVRAM Vs COMMISIONER OF Income Tax, M. P.

Madhya Pradesh High Court · (1978) 115 ITR 347

Income Tax Act, 1961 — Section 143, 144, 158, 2, 4

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High Courts28 Mar 1978Dismissed

Amalgamated Coalfields Limited Company and Another Vs Janapada Panchayat, Chhindwara and Others

Madhya Pradesh High Court · (1981) ILR (MP) 8 : (1978) JLJ 776 : (1978) MPLJ 811

Constitution of India, 1950 — Article 226, 277, 286, 286(1)(a), 32Government of India Act, 1935 — Section 143, 292Sales of Goods Act, 1930 — Section 39

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High Courts28 Mar 1978Dismissed

Narula Transport Service and Others Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (1980) ILR (MP) 1131 : (1978) MPLJ 654 : (1978) MPLJ 643

General Clauses Act, 1897 — Section 6

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High Courts28 Mar 1978

Amritlal Somabhai Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1982) ILR (MP) 378 : (1979) 116 ITR 833

Income Tax Act, 1961 — Section 139(1), 139(2), 14(2), 271(1), 271(2)

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High Courts27 Mar 1978

Pooranchand Vs The Idol, Shri Radhakrishnaji and Another

Madhya Pradesh High Court · AIR 1979 MP 10 : (1978) 23 MPLJ 660 : (1978) MPLJ 660

Civil Procedure Code, 1908 (CPC) — Section 9Madhya Pradesh Public Trust Act, 1951 — Section 32Trusts Act, 1882 — Section 3

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High Courts26 Mar 1978Dismissed

Narula Transport Service and others Vs State of M.P., and others

Madhya Pradesh High Court · (1978) JLJ 857

Madhya Pradesh Motor Vehicles Rules, 1974 — Rule 136(2)Motor Vehicles Act, 1939 — Section 68D

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High Courts23 Mar 1978

Commissioner of Income Tax Vs National Newsprint and Paper Mills Ltd.

Madhya Pradesh High Court · (1982) ILR (MP) 275 : (1978) MPLJ 555

Income Tax Act, 1922 — Section 10, 12, 6, 9Income Tax Act, 1961 — Section 14, 22, 28, 56

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High Courts23 Mar 1978

COMMISSIONER OF Income Tax, (M.P.), BHOPAL Vs NATIONAL NEWSPRINT AND PAPER MILLS LTD.

Madhya Pradesh High Court · (1978) 114 ITR 388 : (1978) 23 MPLJ 555

Income Tax Act, 1961 — Section 14, 22, 28, 56

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High Courts23 Mar 1978

Addl. Commissioner of Income Tax Vs National Newsprint and Paper Mills Ltd.

Madhya Pradesh High Court · (1980) ILR (MP) 901 : (1978) MPLJ 607

Income Tax Act, 1961 — Section 256(2), 28, 56, 56(2)

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High Courts23 Mar 1978

ADDL. COMMISSIONER OF Income Tax, M. P. Vs NATIONAL NEWSPRINT AND PAPER MILLS LTD.

Madhya Pradesh High Court · (1982) ILR (MP) 901 : (1978) 114 ITR 398 : (1978) 23 MPLJ 607

Income Tax Act, 1961 — Section 14, 22, 28, 56

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High Courts23 Mar 1978Allowed

Pooranchand Vs Idol Radhakrishnaji and another

Madhya Pradesh High Court · (1978) JLJ 316

Madhya Pradesh Public Trust Act, 1951 — Section 32Trusts Act, 1882 — Section 2(I), 3

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High Courts22 Mar 1978Allowed

Srikrishna Jagram Vs State of M.P. and Others

Madhya Pradesh High Court · (1978) MPLJ 426

Constitution of India, 1950 — Article 226

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High Courts22 Mar 1978Allowed

Dr. Srikrishna Rajoria Vs The State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1978 MP 213 : (1980) ILR (MP) 11 : (1978) JLJ 435

Constitution of India, 1950 — Article 226Madhya Pradesh Municipalities Act, 1961 — Section 341(1)

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