High Courts08 Aug 2012
Smt. Godavaribai Goswami Vs Executive Engineer, MPSEB, Pologround Indore and Others
Madhya Pradesh High Court · (2012) 08 MP CK 0142
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2012
1,943 judgments · page 49 of 98
High Courts08 Aug 2012Dismissed
Kamla Prasad Chaurasia Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 08 MP CK 0138
High Courts08 Aug 2012
Girish Sharma Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2012) 08 MP CK 0137
High Courts08 Aug 2012
Sudan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0133
Penal Code, 1860 (IPC) — Section 324, 326
High Courts08 Aug 2012Dismissed
District Institute of Education and Training, Gwalior Vs Miss Sharad Asthana and Another
Madhya Pradesh High Court · (2012) 08 MP CK 0078
High Courts08 Aug 2012
Vidya Shrivastava Vs State of M.P.
Madhya Pradesh High Court · (2012) 08 MP CK 0063
High Courts08 Aug 2012
Mahendra Singh Raghuvanshi Vs The State of MP and Others
Madhya Pradesh High Court · (2012) 08 MP CK 0052
High Courts08 Aug 2012Dismissed
Lahari Singh Vs Northern Coal Fields Ltd.
Madhya Pradesh High Court · (2012) 4 MPLJ 569
Constitution of India, 1950 — Article 226, 227
High Courts08 Aug 2012Dismissed
Monu Kushwah Vs State of M.P.
Madhya Pradesh High Court · (2012) 08 MP CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts08 Aug 2012
Meeru Vs State of M.P.
Madhya Pradesh High Court · (2012) 08 MP CK 0008
Madhya Pradesh Rajya Suraksha Adhiniyam, 1990 — Section 8
High Courts08 Aug 2012Allowed
Sushila Sahu Vs State of M.P.
Madhya Pradesh High Court · (2012) 08 MP CK 0007
Constitution of India, 1950 — Article 226
High Courts07 Aug 2012Allowed
Ajay Khare Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 2239 : (2013) 3 MPHT 58
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts07 Aug 2012Disposed Off
Kuldeep Singh Vs C. Chainnamal and Another
Madhya Pradesh High Court · (2013) ACJ 1701
High Courts07 Aug 2012Dismissed
Raj Kumar Kanathe and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2012) ILR (MP) 2083
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 498A
High Courts07 Aug 2012
In reference Received from: Presiding Officer, Children's Court and Sessions Judge, East-Nimar Khandwa (M.P.)
Madhya Pradesh High Court · (2012) 4 MPHT 492
Commission for Protection of Child Rights Act, 2005 — Section 13, 13(1)(c), 13(1)(j), 14(1), 15Criminal Procedure Code, 1973 (CrPC) — Section 193, 223, 395(2), 4Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 18
High Courts07 Aug 2012
Radhey Shyam Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0259
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 393
High Courts07 Aug 2012Dismissed
Nagar Palika Nigam Sagar Vs Dr. M.H. Khan and Another
Madhya Pradesh High Court · (2012) 08 MP CK 0258
Industrial Disputes Act, 1947 — Section 10, 12
High Courts07 Aug 2012Dismissed
Smt. Kiran Bala Sharma Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2012) 08 MP CK 0257
Madhya Pradesh Ashaskiya Shikshan Sanstha (Adhyapak Tatha Anya Karmchari) Appeal Rules, 1978 — Rule 10
High Courts07 Aug 2012
Sushil Bhargava Vs State of M.P.
Madhya Pradesh High Court · (2012) 08 MP CK 0247
High Courts07 Aug 2012Allowed
Raju Vs State of M.P.
Madhya Pradesh High Court · (2012) 08 MP CK 0238
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 342, 376(2)(g)