High Courts09 Aug 2012Dismissed

Laxman Singh and another Vs Ramsewak

Madhya Pradesh High Court · (2012) 08 MP CK 0016

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204, 397Penal Code, 1860 (IPC) — Section 120B, 192, 34, 423, 465